Gauhati High Court
M/S Macrocosm Builders vs The State Of Assam And Anr on 25 November, 2019
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/2
GAHC010146842019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 4466/2019
1:M/S MACROCOSM BUILDERS
A REGD. FIRM, REP. BY ITS MANAGING PARTNER SRI DEBADIP DAS, S/O-
LT PRAMOD CH. DAS, R/O- BMB MARKET, B.B.ROAD, BARPETA-01, DIST-
BARPETA (ASSAM)
VERSUS
1:THE STATE OF ASSAM AND ANR.
REP. BY THE COMM. AND SECY. TO THE PUBLIC WORKS DEPTT. (ROAD)
NH WORK, DISPUR, GHY-6
2:WESTING HOUSE SAXBY FORMER LTD.
(A GOVT. COMPANY) 4TH FLOOR
NEW BUILDING COMPLEX
P.W.D. VIP ROAD
BAGUIATI
KOLKATA- 700059
REP. BY ITS MANAGING DIRECTO
Advocate for the Petitioner : MR. A BHATTACHARJEE
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 25-11-2019 Heard Mr. J. Sarmah, learned counsel for the petitioner. Also heard Mr. D.P. Borah, learned counsel appearing for the respondent no.2, who prays for and is granted four weeks' further Page No.# 2/2 time as a last chance to obtain instruction in the matter. Mr. B. Gogoi, learned Standing Counsel, PWD is present, who is also awaiting instruction from the department.
JUDGE Comparing Assistant