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Gauhati High Court

M/S Macrocosm Builders vs The State Of Assam And Anr on 25 November, 2019

Author: Suman Shyam

Bench: Suman Shyam

                                                                                          Page No.# 1/2

GAHC010146842019




                               THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WP(C) 4466/2019

            1:M/S MACROCOSM BUILDERS
            A REGD. FIRM, REP. BY ITS MANAGING PARTNER SRI DEBADIP DAS, S/O-
            LT PRAMOD CH. DAS, R/O- BMB MARKET, B.B.ROAD, BARPETA-01, DIST-
            BARPETA (ASSAM)

            VERSUS

            1:THE STATE OF ASSAM AND ANR.
            REP. BY THE COMM. AND SECY. TO THE PUBLIC WORKS DEPTT. (ROAD)
            NH WORK, DISPUR, GHY-6

            2:WESTING HOUSE SAXBY FORMER LTD.
             (A GOVT. COMPANY) 4TH FLOOR
             NEW BUILDING COMPLEX
             P.W.D. VIP ROAD

             BAGUIATI
             KOLKATA- 700059
             REP. BY ITS MANAGING DIRECTO

Advocate for the Petitioner    : MR. A BHATTACHARJEE

Advocate for the Respondent : GA, ASSAM




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                              ORDER

Date : 25-11-2019 Heard Mr. J. Sarmah, learned counsel for the petitioner. Also heard Mr. D.P. Borah, learned counsel appearing for the respondent no.2, who prays for and is granted four weeks' further Page No.# 2/2 time as a last chance to obtain instruction in the matter. Mr. B. Gogoi, learned Standing Counsel, PWD is present, who is also awaiting instruction from the department.

JUDGE Comparing Assistant