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Delhi High Court - Orders

M/S Jagsonpal Pharmaceuticals Ltd vs Union Of India on 8 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~306
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       W.P.(C) 10582/2018 and CM APPL. 41273-41274/2018
        M/S JAGSONPAL PHARMACEUTICALS LTD. ..... Petitioner
                     Through: Mr Sushant Mahapatra, Advocate.

                           versus

        UNION OF INDIA                                ..... Respondent
                      Through:       Mr Vivek Goyal, CGSC with Mr
                                     Pawan Pathak, Advocate for UOI.
        CORAM:
        HON'BLE MR. JUSTICE VIBHU BAKHRU
                     ORDER

% 08.01.2019 List on 27.03.2019. Interim order to continue.

VIBHU BAKHRU, J JANUARY 08, 2019 RK