Delhi High Court - Orders
M/S Jagsonpal Pharmaceuticals Ltd vs Union Of India on 8 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~306
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10582/2018 and CM APPL. 41273-41274/2018
M/S JAGSONPAL PHARMACEUTICALS LTD. ..... Petitioner
Through: Mr Sushant Mahapatra, Advocate.
versus
UNION OF INDIA ..... Respondent
Through: Mr Vivek Goyal, CGSC with Mr
Pawan Pathak, Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 08.01.2019 List on 27.03.2019. Interim order to continue.
VIBHU BAKHRU, J JANUARY 08, 2019 RK