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Delhi High Court - Orders

Mithlesh & Ors vs Iffco Tokio Gen Ins Co Ltd & Ors on 4 September, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~A-53
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         MAC.APP. 422/2023 & CM APPL. 46142/2023
                                     MITHLESH & ORS.                                                                       .....Appellants
                                                                           Through:                None

                                                                           versus

                                     IFFCO TOKIO GEN INS CO LTD & ORS.          .....Respondents
                                                   Through: Mr.S.Rajappa, Advocate
                                                             Mr.Harsh Sharan, Proxy counsel for
                                                             Mr.Navneet Kumar, Advocate for R-
                                                             1
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 04.09.2024 There is no appearance on behalf of the appellants. In the interest of justice, list on 10th December, 2024. Lower Court Record be requisitioned in digitized form before the next date of hearing.

CHANDRA DHARI SINGH, J SEPTEMBER 4, 2024 dy/ryp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/09/2024 at 00:53:05