Delhi High Court - Orders
Mithlesh & Ors vs Iffco Tokio Gen Ins Co Ltd & Ors on 4 September, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 422/2023 & CM APPL. 46142/2023
MITHLESH & ORS. .....Appellants
Through: None
versus
IFFCO TOKIO GEN INS CO LTD & ORS. .....Respondents
Through: Mr.S.Rajappa, Advocate
Mr.Harsh Sharan, Proxy counsel for
Mr.Navneet Kumar, Advocate for R-
1
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 04.09.2024 There is no appearance on behalf of the appellants. In the interest of justice, list on 10th December, 2024. Lower Court Record be requisitioned in digitized form before the next date of hearing.
CHANDRA DHARI SINGH, J SEPTEMBER 4, 2024 dy/ryp Click here to check corrigendum, if any This is a digitally signed order.
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