Madhya Pradesh High Court
Banwari Lal Sharma vs Kailash Kushwah on 20 October, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MA No. 4368 of 2023 (BANWARI LAL SHARMA Vs KAILASH KUSHWAH AND OTHERS) Dated : 20-10-2023 Shri Mahendra Singh Yadav - Advocate for appellant.
Learned counsel for the appellant submits that present appeal and M.A. No.4372/2023, M.A. No. 4373/2023 and M.A. No. 4299/2023 arise out from the same award, therefore, prays for listing M.A. No.4372/2023, M.A. No. 4373/2023 and M.A. No. 4299/2023 alongwith present appeal.
Prayer accepted.
List this case alongwith M.A. No.4372/2023, M.A. No. 4373/2023 and M.A. No. 4299/2023 after two weeks.
(AMAR NATH (KESHARWANI)) JUDGE ojha Signature Not Verified Signed by: YOGENDRA OJHA Signing time: 20-10-2023 06:25:34 PM