Delhi High Court
M.H. Chauhan Marble Traders And Ors., vs Union Of India (Uoi) And Ors. on 21 May, 2003
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
ORDER Sanjay Kishan Kaul, J.
1. This writ petition is dismissed in terms of the Orders passed in CWP No. 3967 of 1999.