(g)when chaukidars are called away from their regular beats on special duties, such as watching the route of the Viceroy or the Governor; they should get an allowance of six annas per day (even for a part of a day spent on journey or on duty) so long as they are employed, on such special duties. The charge should be treated as an item of regular contigencies and should be met from the lump allotment made in the Police budget, under the orders of the Inspector-General of Police;
