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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Punjab - Subsection

Section 102(2) in The Punjab Panchayati Raj Act, 1994

(2)[ One-half of the total number of seats reserved under sub-section (1) shall be reserved for women belonging to the Scheduled Castes:Provided that a fraction of an office (seat) shall not be treated an office (seat) for the purpose of reservation.