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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(6) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(6)After hearing the parties and making such further inquiry as he considers necessary, the Assistant Collector, First Class shall pass necessary orders in accordance with Section 163.