Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 23 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 23. Has the licensee provided bulk head fittings in the quashed, ticket counters and toilet rooms intended for the use of the public?
