Supreme Court - Daily Orders
Sukdhev Singh vs Bikram Singh on 24 July, 2025
ITEM NO.29 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 6699-6701/2024
SUKDHEV SINGH & ORS. Petitioner(s)
VERSUS
BIKRAM SINGH & ORS. Respondent(s)
IA No.68969/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 68969/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 24-07-2025 This matter was called on for hearing today. For Petitioner(s) :
Mr. Abhimanyu Tewari, AOR Mr. Siddhant Saroha, Adv.
Mr. Sidhant Awasthy, Adv.
Mr. Aniket Kumar Parcha, Adv.
For Respondent(s) : Mr. Chritarth Palli , AOR UPON hearing the counsel the Court made the following O R D E R Service is complete on respondent Nos.4 and 13 but none has entered appearance.
Respondent Nos.1 to 3 & 5 to 12 have filed counter affidavit alongwith an application seeking exemption from filing official translation but the same has been filed after the opportunity to file the same was already declined.
Registry to make a specific mention of the fact in the Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2025.07.25 office report while placing the matter before the Hon’ble 10:32:47 IST Reason:
Court.
contd….-2-
Ld. Counsel for the petitioner has taken fresh steps only for service on respondent Nos.14 to 16 but has not filed fresh particulars, despite the grant of last opportunity.
Ld. Counsel for the petitioner has also not filed any application seeking paper publication in respect of the above-mentioned respondents, as was submitted on the last date of hearing.
Registry to process the matter for listing before the Hon’ble Judge in Chambers for necessary directions.
SUJATA SINGH
rd Registrar