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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Sikkim - Subsection

Section 49(1)(c) in Sikkim Fire Services Act, 1981

(c)notwithstanding any power to enter any building or place hereby conferred, sufficient notice of such entry shall in every instance he given to enable the inmates of any apartment appropriated to females to withdraw to some part of the premises where their privacy may not be disturbed ;