Delhi High Court - Orders
Poonam Sharma vs Director Of Education & Ors on 10 January, 2023
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4881/2013 and CM APPL. 11070/2013
POONAM SHARMA ..... Petitioner
Through: Mr. D. Verma, Advocate
(M:9811118333)
versus
DIRECTOR OF EDUCATION & ORS. ..... Respondents
Through: Mr. Sujeet Kr. Mishra,
Advocate for R-1/DoE.
Mr. Atul Kumar Sharma,
Advocate for R-3
(M:9868243224,email:atul.127
[email protected])
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 10.01.2023 [Physical Hearing/ Hybrid Hearing]
1. Arguments have been heard on behalf of the parties. Judgment is reserved.
2. The parties are granted liberty to file written submissions along with judgments they wish to rely upon within a period of one week.
MINI PUSHKARNA, J JANUARY 10, 2023/au Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:11.01.2023 09:39:42