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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(b) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

(b)to meet the cost of higher education including where necessary, the travelling expenses of the subscriber and member of his family or any person actually dependent on him; in the following cases, namely:
(i)for the education outside India in respect of an academic, a technical, a professional or vocational course beyond the High School stage; and
(ii)for any medical, engineering or other technical or specialised course in India beyond the High School stage, provided that the course of study is of not less than three years duration;