Himachal Pradesh High Court
Vijay Kumar vs . Hrtc & Anr. on 25 November, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
CWP No.12336 of 2024 25.11.2024 Present: Mr. Sanjay Verma, Advocate vice Ms. Shalini Thakur, Advocate, for the petitioner. Mr. Vinod K. Gupta, Advocate, for the respondents.
Notice. Mr. Vinod K. Gupta, learned Standing Counsel, appears and waives service of notice on behalf of the respondents.
At the request of learned counsel for the parties, list during the course of next week.
Jyotsna Rewal Dua
November 25, 2024 Judge
Mukesh