Punjab-Haryana High Court
Kartar Singh vs State Of Haryana on 30 July, 2010
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Criminal Revision No. 764 of 2001
Date of decision: July 30, 2010
Kartar Singh, Advocate
.. Petitioner
Vs.
State of Haryana
.. Respondents
Coram: Hon'ble Mr. Justice A.N. Jindal Present: None for the petitioners.
Mr. Amandeep Singh, AAG, Haryana for the respondent-State.
A.N. Jindal, J For orders see Criminal Revision No.109 of 2001 (Sri Chand and another v. State of Haryana and another).
July 30, 2010 (A.N. Jindal) deepak Judge