Supreme Court - Daily Orders
M/S Century Knitters (India) Ltd. vs Union Of India on 14 May, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.7 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2015
CC No. 8614/2015
(Arising out of impugned final judgment and order dated
06/01/2015 in CWP No. 3299/2014 passed by the High Court Of
Punjab & Haryana At Chandigarh)
M/S CENTURY KNITTERS (INDIA) LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date :14/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Guru Krishnakumar, Sr. Adv.
Mr. Ajay Aggarwal, Adv.
Mr. Rajan Narain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
However, we direct the appellate authority to dispose of Appeal No. 191 of 2014 as early as possible, at any rate, within four months' time from today.
Signature Not Verified[ Charanjeet Kaur ] Signature Not Verified [ Vinod Kulvi ] Digitally signed by A.R.-cum-P.S. Digitally signed by Asstt. Registrar Charanjeet Kaur Charanjeet Kaur Date: 2015.05.16 Date: 2015.05.18 13:54:41 IST 12:37:05 IST Reason: Reason: