Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Uttar Pradesh - Subsection Section 86(10) in The U.P. Narcotic Drugs Rules, 1986 (10)That he shall punctually submit all the statements and returns prescribed for submission by the Excise Commissioner or any other authority on the due date.
