Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(1) in Tamil Nadu Private Clinical Establishments (Regulation) Act, 1997 (1)The Government may, by notification, make rules, to carry out the purposes of this Act.
