Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(h) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

(h)"President" means the President of the Board appointed under clause (a) of sub-section (1) of section 5;