Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Rajasthan - Subsection Section 56(2) in Rajasthan Municipalities Act, 2009 (2)All the provisions of this Act relating to the duties, powers, liabilities, disqualification and disabilities of members shall be applicable, so far as may be, to such persons.
