Patna High Court
Kumari Bibha Sinha & Anr vs The State Of Bihar & Ors on 1 May, 2015
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3634 of 2015
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1. Vandana Kumari W/o Sri Anuj Kumar resident of village + P.O. + P.S. Bajpatti,
District Sitamarhi.
2. Gaytri Sinha W/o Sri Umashankar Singh Resident of village + P.O. Bhasepur
Ratwara, P.S. Bajpatti, District - Sitamarhi.
3. Veena Kumari W/o Manoj Kumar resident of village - Malipur Pakari, P.S.
Sitamarhi Town, District - Sitamarhi.
4. Mina Kumari D/o Ravindra Singh Resident of village + P.O. Ratwara, P.S.
Bajpatti, District - Sitamarhi.
5. Ranjana Kumari W/o Ranjay Kumar Pandey Resident of village + P.O. Malipur
Pakari, P.S. Bajpatti, District - Sitamarhi.
6. Asha Kumari W/o Sunil Kumar Sharma resident of village Shivaipatti, P.S.
Bajpatti, District - Sitamarhi.
7. Leela Kumari W/o Sri Sudhir Mishra resident of village + P.O. Janipur, P.S.
Nanpur, District - Sitamarhi.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Special Secretary, Department of Health, Govt. of Bihar, Patna.
3. The Special Director, Department of Health, Govt. of Bihar, Patna.
4. The Secretary, Department of Personnel and Administrative Reforms Govt. of
Bihar, Patna.
5. The Secretary, Department of Finance, Govt. of Bihar, Patna.
6. The Director in Chief Directorate Health Services Govt. of Bihar, Patna.
7. The Secretary Health Department, Govt. of Bihar, Patna.
8. The Bihar Staff Selection Commission through its Secretary.
9. The Chairman, Bihar Staff Selection Commission, Bihar, Patna.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 3338 of 2015
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1. Seema Kumari W/o Ravi Shankar Karna Resident of Village Supaul, P.O.
Shivram, P.S. Bahera, District Darbhanga.
2. Shweta Suman W/o Chandra Bhushan Karna Resident of Village Supaul, P.O.
Shivram, P.S. Bahera, District Darbhanga.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Health Department,
Government of Bihar, Patna.
2. The Principal Secretary, Health Department, Government of Bihar, Patna.
3. The Director General of Health Services, Government of Bihar, Patna.
4. District Magistrate, Darbhanga.
5. The Civil Surgeon-cum-Chief Medical Officer, Darbhanga.
6. The Bihar Staff Selection Commission, Government of Bihar, Veterinary
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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College, Patna through its Chairman.
7. The Chairman, Bihar Staff Selection Commission, Government of Bihar,
Veterinary College, Patna.
8. The Secretary, Bihar Staff Selection Commission, Government of Bihar,
Veterinary College, Patna.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 5024 of 2015
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1. Prabha Kumari D/o Late Ramesh Chandra Thakur R/o Village Sakri Chandpura,
P.O. Chandpura, P.S. Piyar, District Muzaffarpur.
2. Kundan Kumari D/o Sri Ram Nandan Roy R/o Village Daniyalpur Pokhar Par,
P.O. + P.S. Teshara, District Begusarai.
3. Kumari Bulbul D/o Sri Arun Kumar Singh R/o Village Serniya Bisnupur, P.O.
Sihma, P.S. Matihani, District Begusarai.
4. Kumari Renuka D/o Sri Shiv Shankar Prasad Sinha R/o Village Barhmotra, P.O.
Pandaul, P.S. Sakri, District Madhubani.
5. Sunita Kumari D/o Late Raj Kumar Sah R/o Village Mahra, P.O. Bishunpur
Diha, P.S. Singhia, District Samastipur.
6. Rani Kumari D/o Rajendra Prasad Thakur R/o Village Basuari, P.O. Saidpur,
P.S. Pusa, District Samastipur.
7. Sumitra Kumari D/o Late Muneshwar Rai R/o Village Madhopur, P.O. Rani Tola
via Birouli, P.S. Mufassil Samastipur, District Samastipur.
8. Sunita Kumari D/o Chandra Kishore Singh R/o Village Somnaha Chaksima,
Ward No. 4, P.O. Somnaha Mirzanagar, P.S. Chak mehsi via Pusa, District
Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Health,
Government of Bihar, Patna.
2. The Director-in-Chief, Health Services, Bihar, Patna.
3. The Bihar Staff Selection Commission through its Chairman.
4. The Secretary, Bihar Staff Selection Commission, Bihar, Patna.
5. The Vigilance Commissioner, Bihar.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 4487 of 2015
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1. Snehlata Kumari. D/o Madan Kumar. R/o Village - Farda, P.S.- Naya Ramnagar,
Post - Farda, District - Munger.
2. Barkha Kumari. D/o Saudagar Sah. R/o Village - Khalashi Mohalla Sadar Fari,
P.S.- Jamalpur, Post - Jamalpur, District - Munger.
3. Shakha Devi. D/o Arjun Yadav. W/o Binay Kumar. R/o Village Bank, P.S.-
Muffasil, Post - Bank, District - Munger.
4. Shyama Kumari. D/o Bhuneshwar Mahto. W/o Umesh Mahto. R/o Village -
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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Manikpur (kawadpur), P.S.- Surajgarha, Post - Kawadpur, District - Lakhisarai, At
present C/o Niranjan Sinha R/o Village - Bhirha, P.S.- Mednochowki, Post -
Amarpur, District - Lakhisarai.
5. Nutan Kumari. D/o Rajendra Thakur, W/o Binod Kumar Sharma. R/o Mohalla
Kaura Maidan Mansari Talle, P.S.- Kasim Bazar, Post - Munger, District - Munger.
6. Pushpalata Kumari. D/o Rameshwar Mahto. R/o Village - Bamarpur, P.S.-
Mednichowki, Post - Amarpur, District - Lakhisarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, (Personnel), Government of
Bihar, Patna.
2. The Principal Secretary cum Commissioner, Department of Health, Government
of Bihar, Patna.
3. The Secretary, Bihar Staff Selection Commission, Patna, P.O.- Veterinary
College, Patna.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 3784 of 2015
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1. Rambha Kumari aged about 47 years, W/o Late Sanjay Kumar Singh , D/o Late
Ram Suresh Thakur, R/o village- Shine, P.S. Kanti, District- Muzaffarpur.
2. Malvi Kumari, W/o Braj Kishore Chaudhary, R/o village- Shakuntala Sadan
Pathan toil. P.S. Kanti, District- Muzaffarpur.
3. Babita Kumari W/o Maheshwar Prasad, R/o village- Pankha toil, P.S. Kazi
Mohammadpur, District- Muzaffarpur.
4. Parvati Kumari age 47 D/o Late Sant kumar Thakur, R/o village- Jhitkahiya
Brahmpura, Bairia M.I.T. Road Brahampura, P.S. Barahampura, Dist. Muzaffarpur.
5. Neela Kumari W/o Late Balram Chaudhary, D/o Late Dashrath Thakur, R/o vill-
Raghunandanpur, District- Begusarai.
6. Kiran Kumari , D/o Rajeshwar Pd. Singh, R/o vill- Kalwan, P.S. Kanti, Dist.
Muzaffarpur.
7. Ragini Kumari, W/o Shivchandra Mishra, R/o vill- Sabha, P.S. Sakra, Dist.
Muzaffarpur.
8. Suman Kumari W/o Amrendra Kumar, R/o vill- Rehua Appuchh, P.S. Mushahri,
Dist. Muzaffarpur.
9. Urmila Kumari, W/o Raman Kumar Thakur, R/o moh- Gannipur Budh lane, P.S.
Kazi Mohammadpur, Dist. Muzaffarpur.
10. Kiran Kumari , D/o Baikunth Mishra, R/o Ratanpura, P.S. Kanti, Dist.
Muzaffarpur.
11. Smt. Kumari Anupma, W/o Late Arbind Kumar, R/o vill- Handaspur, P.S.
Kanti, Dist. Muzaffarpur.
12. Smt. Sudha Kumari, W/o Dinesh Kumar Singh, R/o village Panapur Kariyat,
P.S. Kanti, Dist. Muzaffarpur.
13. Smt. Priyanka Kumari, W/o Shesh Naerayan Singh, R/o village Panapur
Kariyat, P.S. Kanti, Dist. Muzaffarpur.
14. Sudha Kumari, W/o Sudhir Kumar, R/o vill- Arijpur, P.S. Kanti, Dist.
Muzaffarpur.
15. Veena Kumari W/o Bhagwan Sah, R/o vill- Kanti Kasbha, P.S. Kanti, Dist.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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Muzaffarpur.
16. Smt. Veena Sinha, W/o Brajeshwar Pd. Singh, R/o vill- Arijpur, P.S. Kanti,
Dist. Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt.of Bihar, Patna.
2. The Special Secretary, Department of Health Govt. of Bihar, Patna.
3. The Special Director, Department of Health Govt. of Bihar, Patna.
4. The Secretary Department of Personnel and Administrative Reforms Govt. of
Bihar, Patna.
5. The Secretary, Department of Finance, Govt. of Bihar, Patna.
6. The Director in Chief Directorate Health Services Govt. of Bihar, Patna.
7. The Secretary Health Department, Govt. of Bihar Patna.
8. The Bihar Staff Selection Commission through its Secretary.
9. The Chairman, Bihar Staff Selection Commission Bihar, Patna.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 4634 of 2015
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1. Sarita Kumari. D/o Jagdeep Prasad. Resident of Village - Hassanpur Surat
(Thana Road Patory), P.O.+ P.S.- Patory, District - Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Secretary, Department of Personnel and
Administrative Reforms, Bihar, Patna.
2. The Chairman, Bihar Staff Selection Commission, Veterinary College, Patna.
3. The Secretary, Bihar Staff Selection Commission, Veterinary College, Patna.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 4740 of 2015
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1. Sima Kumari Wife of Arun Kumar Singh Resident of Village + P.O.- Dumari,
P.S- Barahiya, District - Lakhisarai, Pin Code - 811302
.... .... Petitioner/s
Versus
1. The Chairman Bihar Staff Selection Commission, Patna P.O.- Veterinary
College, Patna - 800014
2. The State of Bihar through the Principal Secretary, Govt. of Bihar, Patna
3. The Civil Surgeon cum Principal Medical Officer, Jamui'
4. The In-charge Medical Officer at the Primary Health Centre Gidhaur, District -
Jamui
.... .... Respondent/s
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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with
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Civil Writ Jurisdiction Case No. 3735 of 2015
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1. Rekha Kumari wife of Vidyanand Prabhakar, resident of Village - Panchmahala
, Police Station - Khizarsarai, District- Gaya.
2. Sarita Kumari wife of Rajendra Prasad resident of Village - Lalu Bigha , Police
Station Khizarsarai, District - Gaya.
3. Kusum Kumari wife of Binod Singh , resident of Village - Chairailidin , Police
Station - Khizarsarai, District- Gaya.
4. Abha Chanchal wife of Ajit Kumar Singh resident of Village - Bhalua, Police
Station - Belaganj , District - Gaya.
5. Rasita Kumari wife of Ramsevak Singh Resident of Village Basan Bigha,
Police Station - Khizarsarai, District- Gaya.
6. Veena Kumari Singa daughter of Kailash Prasad resident of Village - Pasraila ,
Police Satation- Rajauli, District- Nawada.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 5147 of 2015
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1. Meera Kumari daughter of Sri Hari Mishra, wife of Sri Sajan Kumar, Resident of
village-Hemra, P.O.- Mohanaichu, District- Begusarai. (Roll. No. 10305069)
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Health Department, Govt. of Bihar, Patna.
3. The Civil Surgeon-cum-Chief Medical Officer, Samastipur.
4. The In-charge Medical Officer, Primary Health Centre, Mohanpur, District-
Samastipur.
5. Bihar Staff Selection Commission, Govt. of Bihar, P.O.-Veterinary College,
Patna-14 through its Secretary.
6. The Secretary, Bihar Staff Selection Commission, Govt. of Bihar, P.O.-
Veterinary College, Patna-14 through its Secretary.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 5143 of 2015
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1. Sushma Kumari wife of Motilal Gupta Resident of Ward No. 11, Behind L.I.C.
Office, P.S. - Kaimur (Bhabua), District- Kaimur At Present Working at P.H.C.
Bhagwanpur.
2. Kanti Kumari D/o Jagdish Chaudhary, Resident of Village- baghini Kala, P.O.-
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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Badhupar, P.s.- Mohania, District- Kaimur (Bhabua) At Present Working at
Primary Health Center Ratawar (Bhabua).
3. Sayantara Kumari wife of Lorik Singh, Resident of village- Parmalpur, P.O. +
P.S. - Bhagwanpur, District- Kaimur At Present Working at P.H.C. Bhagwanpur,
District- Kaimur.
4. Punam Kumari wife of Ramlal Singh, resident of Village+ P.O - Sakari, P.S.
Kudra, District- Kaimur At Present Working at P.H.C. Ujari Sikdhi, Bhabua.
5. Arti Kumari wife of Ajay Singh Resident of Ward No.1 Ashtbhuji Chowk,
Bhabua, P.O. + P.S.- Bhabua, District- Kaimur At Present Working at P.H.C.
Mahamudganj, P.s.- Durgawati, District- Kaimur.
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary Commissioner, Health, Deptt.
Govt. of Bihar, Patna.
2. The Director, Health Deptt. Govt. of Bihar, Patna.
3. Chief Medical Officer-cum-Civil Surgeon, Kaimur, Bhabua.
4. The Secretary, Bihar Staff Selection Commission, Patna Veterinry College, Patna
14.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 4830 of 2015
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1. Nilu Kumari , daughter of Ram Prasad Singh and wife of Sri Amod Kumar
Singh residet of village and P.O. Phuladh, P.S. Paroo, District- Muzaffarpur.
2. Kusum Lata daughter of Kapildeo Thakur and wife of Santosh Sharma Resident
of Mohalla- Pankha Toli , Maharaja Colony , P.O. Ramna , P. S. Mithanpura,
District- Muzaffarpur.
3. Rupam Kumari daughter of Late Ram Milan Mishra and wife of Sri Rakesh
Kumar resident of village and P.O. Kalyanpur, P.S. Paroo, District- Muzaffarpur.
4. Sangeeta Kumari daughter of Jugal Kishore eThakur and wife of Akhilesh
Thakur, resident of Mohalla - Krishna Nagar, Khabra , P.O. Khabra, P.S.
Muzaffarpur Sadar , District- Muzaffarpur.
5. Kumari Pammi daughter of Sri Ram Kumar Sharma and wife of Sri Arun
Prakash Pandey, resident of Mohalla - Prabhat Nagar Colony, Road No. 1 , P.O.
Bhagawanpur, P.S. Muzaffarpur Dadar, District- Muzaffarpur.
6. Kamini Kumari daughter of Late Ram Chhabila Thakur and wife of Ravindra
Prakash Pandey, resident of Mohalla- Chanakya Vihar, Gobarsahi, P.O. Khabra,
P.S. Muzaffarpur Sadar, District- Muzaffarpur.
7. Sunita Kumari daughter of Rajendra Dubey and wife of Navnit Mishra, Resident
of village - Sahwajpur Durga Asthan Chowk , P.O. Bhikhanpur, P.S. Ahiyapur,
District - Muzaffarpur.
8. Nilu Kumari daughter of Late Krishnadeo Narain Singh Resident of Mohalla-
Anand Vihar , Sahwajpur, P.O. Bhikhanpur, P .S. - Ahiyapur, District-
Muzaffarpur.
9. Soni Kumari daughter of Sri Harendra Prasad Sinha and wife of Navin Kumar ,
resident of village - Chochhan , P.O. Anirudh Belsar, P.S. Saraiya, District-
Muzaffarpur.'
10. Sunita Kumari daughter of Late Kishori Mahto and wife of Sri Ravindra
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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Kumar resident of village and P.O. Mohammadpur Badal , Via- Silout, P.S. Sakra,
District- Muzaffarpur
11. Ranjana Kumari daughter of Braj Kishore Shukla and wife of Jayant Kumar
resident of village and P.O. Phuladh, Via- Gyaspur, P.S. Paroo, District-
Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Health Department, Government of Bihar, Patna.
3. The Director -in-Chief, Health Services, Bihar, Patna.
4. The Staff Selection Commission, Bihar , Patna, through the Secretary,
5. The Secretary, Staff Selection Commission, Bihar, Patna.
.... .... Respondent/s
with
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Civil Writ Jurisdiction Case No. 4291 of 2015
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1. Lata Sinha D/o Sita Ram Singh, Badi Khagaul, Distt.- Patna. R.No. 10303518.
2. Usha Ranjan W/o Akhilesh Prasad, resident of Village- Thera, P.O. Nekpur, P.S.
Chabilapur, District- Nalanda. R.No. 10303297.
3. Ranju kumari Resident of village - beldar Bigha, P.O. Gorapur, P.s. Chabilapur,
Distt. - Nalanda. R.No. 10305597.
4. Indu Devi D/o Nawal Kishor Prasad. Resident of village - Mudaffarpur, P.O. +
P.S. Rajgir, District- Nalanda.
5. Dropadee Kumari, W/o Chaudhary Vijay Kumar Resident of Akwarpur, P.O.
Habbipur, District- Nalanda. R.No. 10306375.
6. Babita Kumjari W/o Shiv Kumar Prasad. Resident of village Lahasi Bigha, P.O.
Bisay Bigha, P.S. Ekangarsarai, Distt. Nalanda. R.No. 10314844.
7. Malti Sinha, D/o Prakash Sinha. Saketpuri, Machali Gali, Raja Bazar, Bailey
Road, Patna. R. No. 10314314.
8. Indu Kumari, D/o Sudhir Kumar, Resident of Village- Mayapur, P.O.
Bagwanpur, P.S. Katris Raj, Distt. Nalanda. R. No. 10308492.
9. Manju Lata D/o Madan Mohan Sharma, Ashiana Nagar Digha Road Ptna Posted
at Phulwarisharif, Patna. R. No. 10308824.
10. Prem Lata Sinha W/o Jageshwar Prasad L.H.V. School Patna City Pachimi
Quarter, Guru Govind Singh Hospital, Patna. R.No. 10308475.
11. Bandana Kumari D/ o Chandrika Prasad H. No. 141, Resident of Village -
Madhopur Dih, P.O. Madhopur Bazar, P.S. Chandi, distt. Nalanda Posted at Sub-
Center Nathpur, Fatuha. R.No. 10309561.
12. Pushpa Sinha W/o Kamlesh Singh Resident of Village+ P.O. Jut Dumari, Distt.
Patna. R.No. 10305816
13. Smt. Heera Bhattacharya. W/o Subhash Kumar Singh resident of Village-
Dumrawan, District-Banka, Posted at Sub - Center Purani Panapur, Khagaul, Patna.
R.No. 10304262.
14. Smt Poonam Kumari W/o Gauri Shankar Singh. Resident of Village- Jyas, P.O.
- Dhiradar, Distt. Lakhisarai. Posted at Health Sub-Center, Hawaspur, Khagaul,
Patna. R.No........
15. Sarita Kumari D/o Mohini Kumar, Chandmari Road No. 4. Kankarbagh, Patna.
R. No. 10304700.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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16. smt Renu Kumari, W/o Sunil Kumar Resident of village+ P.O. Amari Niranjan
Bigha., District- Aurangabad, Posted at Primary Health center, Rafiganj. R. No. 77.
17. Sharda kumari W/o Mirtunjay Kumar. Primary Health center, Rafiganj, Distt.
aurangabad. R.No. 10315105.
18. Ragini Pandey W/o Tilakdhari Singh Primary Health center, Rafiganj, Distt.
aurangabad. R.No. 10315105.
19. Rekha Kumari, D/o Nitish Kumar, Resident of village- Daulatpur, P.O.
Majadhi, P.S. Gouri Chak, Distt. - Patna. posted Primary Health center, Rafiganj.
R.No. F.P. 157.
20. Lalti Kumari wife of Umakant Sub div. Hospital Danapur, Sabitri Devi, Ram
Nagar, Police colony, Distt. Patna. posted at Health Health Sub Center Sikarpur,
Khagaul, Patna. R.No. 10305633.
21. Indu Kumari W/o Awadhesh Singh Primary Health center, Rafiganj, Distt.
Aurangabad. R.No. 10304513.
22. Usha Kumari W/o Umesh Kumar Sharma Resident of Village+P.O. Dhawani,
P.S. Karakat Godari, Distt. Rohtas. R.No. 10305626.
23. Kumari Pushpa D/o Pramod Kumar Singh Machharhatta Galima Haraj ki Devri,
p.o. Jhaugan, P.s. Khajekala, Distt.- Patna. R.No. 10315197.
24. Usha kumari W/o Surendra Pd. Resident of Village- Eksara, P.o. Eksara, P.S.
Ben, District- Nalanda. R.No. 10312845.
25. Anju kumari W/o Shankar Mahto resident of village- Toralpur, P.O.
Mustafapur, P.s. Surajgraha, distt.- Lakhisarai. R.No. 10300371.
26. Nutan Kumari w/o Munna Kumar Dayanand Mahto North Mandiri chakan tola,
P.O. G.P.O., P.S. Bidha colony, Distt. - Patna. R.No. 10312641.
27. Sujata Kumari w/o Hari Narayan Pd. Resident of village- Madharriyawan, P.O.
Bakpur, P.S. Fatuha, distt. Patna. R.No.10312641.
28. Bibha Kumari W/o Sanjay Kumar Resident of Village- Ghoshi, P.S. Ghosh,
Distt. Jehanabad. R.No. 10302545.
29. Dharamsila Kumari W/o Nagendra Singh Resident of Village- Kundawapur,
P.O. Ekanardih, P.S. Ekangardih, District- Jehanabad. R. No. 10311709.
30. Sanju Kumari D/o Sudhir Kumar, Mohalla- Shah Begpur, P.O. Chintamani
Chak, P.S. Mokama, Distt.- Patna. R. No. 10306598.
31. Kumari Sweta D/o Ashok Prasad Singh Neta ji) Sarkarwar Tola Ward No.16,
Mokama, District- Patna, R.No. 10307690.
32. Manju Kumari W/o Bipin Kumar Singh, Resident of Village+P.O. Bihat Tola
Masnadpur, P.S. Barauni, Distt.- Begusarai. R. No. 10307690.
33. Pushpa devi, D/o Bhagirath Singh resident of Village- Bihar Tola, Near Purani
durga Asthan, P.O. Bihat, District- Begusarai.
34. Meena Kumari W/o Ranvijay Kumar, Resident of village+P.O. Bankipur,
Machhriyawan, Patna, R.No. 10304407.
35. Arti Kumari, D/o Pashupati Nath Singh, Resident of Village+P.O. Mankipar,
P.S. Kadirganj, Distt- Patna. R.No.10307625
36. Shanti Kumari, W/o Mahendra Prasad, Reasident of Village-Muddafarpur, P.O
+P.S. Rajgir, District-Nalanda. R.No.10310340
37. Meena Devi, D/o Upendra Singh, Shivam Bihar Colony, Beur, District- Patna.n
R.No.10313390.
38. Meera Sinha, D/o Brajendra Singh, Resident of Village- Gauj Sripalpur Pachina
Bazar, P.O. New Mohan, P.S. Koilwar, District- Bhojpur. R.No.10308371.
39. Seema Suman, D/o Bhagwan Singh, Mitan Ghat Suman Villa, Patna City, P.O.
Jhauganj, P.S. Khajekala, Distt-Patna. R.No.10315966.
40. Sudha Kumari, D/o Sita Ram Prasad, Kanti Factory Road, Mahatma Gandhi
Nagar, Bhikhna Bhawan, Near Rose Garden Apartment, Patna. R.Noo.10316043.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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41. Sunita Kumari, D/o Ashok Kumar, Resident of Village- Ameba, P.O. Bhathar,
Distt- Nalanda. R.No.10301409.
42. Sima Kumari, D/o Ajay Kumar Singh, At Opp. HDFC Bank Barh, P.O.+P.S.
Barh, Distt-Patna. R.No.10311757.
43. Pintu Kumari, D/o Din Dayal Bhagat Mali, Resident of Village+P.O. Baluan,
P.S.Maner, Distt-Patrna. R.No.10314268.
44. Pratima Kumari, D/o Muni Lal Prasad, At L.H.V. School, Patna City. Roll City
No.230.
45. Kiran Roy, D/o Bramdeo Prasad, Resident 9of Village-Udaini, P.O. Mittanchak,
P.S. Gopalpur, Distt-Patna. R. No. 10300596.
46. Pramila Sinha, D/o Arjun Prasad, Resident of Village+P.O.Naima, Distt-
Jehanabad, Posted-Primary Health Centre, Nagarnausa. R. No.10307179.
47. Nandita Paul, D/o Amar Kr. Paul. Resident of Village- Chandra Kura, P.O.
Danabigha, Distt. Nalanda. R.No. 10311897.
48. Rita Kumari 4 M/184 Manav Clinic, Nursing Home Bhootnath Road,
Bahadurpur Housing Colony, Patna. Posted -Primary Health Center, Maner. R.No.
10305954.
49. Manjula Kumari W/o Ganauri Prasad Singh, Resident of village+P.O. Diawan,
Distt. Nalanda. Posted - Primary Health Center, Nagarnausa. r. No. 10311791.
50. Babita Singh W/o Subodh Kumar Singh Resident of Village Mubarakpur, P.O.
Biarya, district- Nalanda. R.No. 10300874.
51. Sanju Kumari W/o Sharwan kumar Resident of village- Manpur Bairya, P.O.
Biarya, District - Nalanda. Posted Primary Health Center, Maner. R.No. 10311279.
52. Alpana Kumari D/o Krishna Prasad Resident of Village- Mahadev Bigha, P.O.
Sakraudha, District- Nalanda. Posted Primary Health Center, Mahanar Vaishali.
R.No. 10309364.
53. Reeta Kumari D/o Gopal Prasad Teacher Chandmari Road No. 1, Patna. Posted
- Primary Health Center , Mahanar, Vaishali. R.No. 10300180.
54. Asha Kumari W/o Mahendra Prasad Resident of Village- Barhi Bigha, P.O.
Barhi Bigha, P.S. Hilsa, Nalanda.Posted - Primary Healty Center , Nagarnausa. R.
No. 10309691.
55. Indu Kumari W/o Harendra Pd. Resident of Village- Pakarivarama, P.O.
Pakarivarama, Distt- Nawada. Posted- Prathmik Health Center, Pakribrama. R.No.
10306042.
56. Sudha Kumari, D/o Late Aditya Narayan Singh, Resident of Village+P.O.
Manjas, Distt- Jamui. R. No. 10307641.
57. Manorama, Resident of Village- Harsh Hospital Brahmpur, P.O. New
Jaganpura, P.S. Ram Krishna Nagar, Distt.- Patna, R.No. 10302157.
58. Gita Kumari W/o Ramashish Prasad, Resident of Village- Olibigha, P.O. Kata
Haria, P.S. Tharthari, Nalanda, Posted - Health Sub Center, Paithana ( Rahui). R.
No. 10310777.
59. Anju Kumari W/o Chander Bhushan Resident of Village - Choebigha, P.O.
Jagdishpur Tiyari, P.S. Noorsarai, District - Nalanda, R.No. 10301885.
60. Kanti Kumari C/o Anil Chandrapal , Behind D.M. Kothi Patel Nagar,
Biharsharif , South of TATA DOCOMOTower, Nalanda , Posted - Health Sub-
Centre Dekpura Rahui , R.No. 10303807.
61. Anita Kumari W/o Bhushan Prasad Resident of of village- Hebbichak , P.O.
Karu Bigha , P.S. Nimchk Bathani, Distt. - Gaya, Posted - Primary Health Centre,
Aretaj . R.No. 10309425
62. Rubi Kumari W/o Krishna Kumar Singh At- Areraj Primary Health Centre ,
P.O.Areraj , Distt. East Champaran ,R. No. 10314721.
63. Kumari Tripiti Sinha W/o Shankar Prasad , Resident of Village - Raitha, P.O.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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Gunjarchak , P.S. Chandi , Distt. - Nalanda , Posted- Prathmik Sawasth Kendra
Karmtal , R.No. 10315581.
64. Sabita Kumari W/o Upendra Prasad Resident of Village- Hasanchak , P.O.
Raisa, P.S. Chandi , Distt.- Nalanda , Posted - Sub- Centre Gauri ( Nalanda).
65. Manju Kumari D/o Shyam Kumar Resident of Village- Hasanchak , P.O.
Raisa, P.S. Chandi , Distt.- Nalanda , Posted - Sub- Centre Gauri ( Nalanda).
R.No. 10307932.
66. Punam Kumari W/o Ram Lakhan Prasad Resident of Village- Srirampur
Kharjama , P.O. Satnag , P.S. Chandi , Distt.- Nalanda. R.No. 10305032
67. Anita Kumari D/o Arjun Kumar Resident of Village- Dharampur, P.O. -
Madhopur, P.S. Chandi , Distt. - Nalanda, R.No. 10311003
68. Rekha Sinha D/o Shiva Narayan Prasad Resident of Village- Dharampur, P.O.
- Madhopur, P.S. Chandi , Distt. - Nalanda, R.No. 10311766
69. Gita Kumari D/o Hitan Pd. Neelu Teeka Kendra PV Complex , Near Petrol
Pump , West Boring Canal Road , District- Patna. R. No. 10300958
70. Shadhana Kumari W/o Rajendra Pd. Resident of Village - Raitha, P.O.
Gunjarchak , P.S. Chandi , Distt. - Nalanda , R.No. 10302057
71. Rita Kumari w/o Arbind Kr. Sinha P.H.C. Kawakol , P.S. Kawakol , Distt.-
Nawada , R.No. 10309419.
72. Mirdula Kumari W/o Shrawan Kr. A.N.M. , P. H.C. Kawakol, P.O. +P.S.
Kawakol, Distt. Nawada . R.No. 10303880
73. Kiran Kumari W/o Birmani Prasad Resident of Village - Sahapur, P.O.
Ramghat , Distt. Nalanda, R. No. 10305284.
74. Parmila Kumari W/o Mahendra Singh , Resident of Village- Dusari Karman
Bightola, P.O.+ P.S. Haspura , Distt. Aurangabad, . Posed- Rafiganj , R.No.
10313544
75. Sarmitha Kumar W/o Ranjan Kumar Resident of Village- Vhitanwan , P .O.
Daudpur, P.S. Maner, Distt. Patna. R.No. 10313649.
76. Rajeshwari Kumari W/o Srikant Verma Resident of Village- Kanapa, P.O.
Saidabad , P.S. Kanpa, District- Patna, R.No. HR No. 342.
77. Veena Devi W/o Ram Bilas Singh , Vill - Amraur , P.O. Singhaul , District-
Begusarai, R.No. 10304270
78. Archana Kumari W/o Sujeet Kumar At+P.O. Bihar Tola , Brahimpur, Distt. -
Begusarai, R.No.10309333.
79. Binita Kumari W/o Bijendra Singh Barthu, P.O. Brthu , Distt. Nalanda . R.No.
10310928.
80. Chanchal Kumari D/o P.H.C. Patepur, Vill + P.O. Patepur, Distt. - Vaishali.
Roll No. 10313591
81. Kiran Kumari W/o Arbind Pd. P.H.C. Patepur, Vill + P.O. Patepur, Distt. -
Vaishali. Roll No. 10308545.
82. Kumari Hemanti Sinha W/o Ansu Ranjan Kr. P.H.C. Bakhtiyarpur, P.O. + P.S.
Bakhtiyarpur, District- Patna. R. No. 10315994.
83. Snehlata Sinha W/o Satendra Kr. Resident of Village - murdalichak , P.O.
Damodrpur Balda, P.S. Nagarnaushar, Distt. Nalanda . R. No. 10305670.
84. Kumari Kabita D/o Ramnooni Sharma P.H.C. Bakhtiyarpur, P.O. + P.S.
Bakhtiyarpur, District- Patna. R. No. 10304259.
85. Sanju Kumari D/o Rajendra Pal Resident of Village- Kawa Bhath Bidha, P.S.
Hilsa , Distt. - Nalanda. R.No. 10300787.
86. Ramabati Kumari D/o Shankar Pal Resident of Village - Sakari , P.O. + P.S.
Kudara, Distt. - Kaimur, R. No. 10304159.
87. Rajbanta Kumari D/o Ram Bilash Sikngh , Resident of Village - Rudarbar
Kala P.O. Rudarbar Kala, P.S. Sonhan, Disgtt. - Kaimur, R. No. 10303464.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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88. Manju Kumari D/o Banshinath Singh Resident of Village - Nevras, P.O. + P.S.
Kudra, Distt. - Kaimur, R.No. 10306437.
89. Vidya Kumari W/o Anami Sharma Sinigh At + P.O. Berhana Tola ,
Lashkaripur, P.S. Barh , Distt. - Patna, R.No. 10300577.
90. Swati Prasad W/o Rajeshwar Prasad Resident of Village - Raisa, P.O. Raisa ,
Distt. Nalanda. R.No. 10305949
.... .... Petitioner/s
Versus
1. Bihar Staff Selection Commission, Patna through its Secretary, Veterinary
College, Patna.
2. The State of Bihar through Principal Secretary, Health Department, Government
of Bihar, Patna.
3. The Director, Health Services, Bihar, Patna.
4. The Vigilance Commissioner, Bihar, Patna.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4314 of 2015
===========================================================
1. The Bihar State A. N. M. Grade B Nurses On Contract Basis Association
Sangharsh Samiti, through its Secretary, Anju Kumari W/o Shankar Mahto R/o
Village- Paralpu , P,.s. -Suryagadha, District- Lakhisarai its Office situated at
Jehanabad , Bihar.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Chief Secretary, Govt. of Bihar, Old Secretariat
Building, Patna.
2. The Principal Secretary, Health Department, Govt. of Bihar, New Secretariat,
Patna.
3. The Chairman, Bihar Staff Selection commission, P.O. Veterinary College-
Sheikhpura, Patna-14
4. The Secretary, Bihar Staff Selection commission, P.O. Veterinary College-
Sheikhpura, Patna-14
5. The Examination Controller, Bihar Staff Selection commission, P.O. Veterinary
College- Sheikhpura, Patna-14
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4506 of 2015
===========================================================
1. Poonam Kumari W/o Ram Nath Sah, D/o Harendra Kumar Gupta, Resident of
village + P.O.- Basauli, P.S.- Rahika, District- Madhubani, Bihar
2. Nutan Kumari, W/o Ramesh Kumar Rai, Resident of village- Panchrukhi, P.O.-
Ratanpur Bela, P.S.- Samastipur, District- Samastipur (Bihar)
3. Anita Kumari W/o Sri Ramesh Kumar Ray, Resident of village- Panchrukhi,
P.O.- Ratanpur Bela, P.S.- Samastipur, District- Samastipur (Bihar)
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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4. Meena Devi, W/o Sri Shambhu Poddar, Resident of Village + P.O.- Supaul
Bazar (Shivajinagar), Block- Biraul, District- Darbhanga (Bihar)
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Health Department, Government
of Bihar, Patna
2. The Principal Secretary, Health Department, Government of Bihar, Patna
3. The Director General of Health Services, Government of Bihar, Patna
4. The District Magistrate, Darbhanga, District- Darbhanga
5. The Civil Surgeon - cum - Chief Medical Officer, Darbhanga, District-
Darbhanga
6. The Bihar Staff Selection Commission, Government of Bihar, Veterinary
College, Patna through its Chairman
7. The Chairman, Bihar Staff Selection Commission, Govt. of Bihar, Veterinary
College, Patna
8. The Secretary, Bihar Staff Selection Commission, Govt. of Bihar, Veterinary
College, Patna
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4292 of 2015
===========================================================
1. Meena Kumari Father's Name Gangotri Prasad Singh Village Patahi Hari, P.O.
- Patahi , P.S. - Sadar , District- Muzaffarpur
2. Sarita Kumari Father's Name Dip Narayan Singh, Wife of Satyam Kumar
Resident of Village Hariharpur, P.O.- Rupauli, P.S. - Saraiya, District-
Muzaffarpur.
3. Vasundhra Kumari Father's Name Purshotam Prasad Singh Resident of Village
+ Post - Gokhula Rupauli P.S. - Paru District- Muzaffarpur
4. Sanju Kumari Father's Name Radha Krishan Chaudhary, Wife of Rameshwar
Prasad, Resident of Village- Narsanda , P.O.+ P.S.- Kanti Destrict- Muzaffarpur.
5. Madhu Kumari Father's Name Pramod Tiwary, Wife of Shailesh Kumar Mishra,
Resident of Village Manpura, P.O.- Hardaspur, P.S. - Kanti District- Muzaffarpur.
6. Nila Kumari Father's Name Ram Prasad Thakur Resident of Village Kamalpura,
P.S. - Paru Via- Bakhara District- Muzaffarpur
7. Anmola Kumari Father's Name Ramvinay Tiwary Resident of Village-
Barkagaon, P.S. - Karja District- Muzaffarpur
8. Girja Kumari Father's Name Vireshwar Maharaj Resident of Kalambagh Chowk
, Maharaj Colony District- Muzaffarpur.
9. Sunita Kumari Father's Name Jarman Prasad Singh Resident of Laxmi Niwas ,
Laxmi Nagar, Patahi Roop, P.O. - Patahi, P.S. - Sadar , District- Muzaffarpur
10. Mira Kumari Father's Name Ramchndra Pandey, Resident of Village
Mohammad Pur, Bayadih, P.O.+ P.S. - Saraiya District Muzaffarapur.
11. Nilam Kumari Father's Name Ram Kumar Trivedi Resident of Village
Bhikhanpur Via- Bakhra, P.O.- Madhaul , P.S. - Paru District- Muzaffarpur
12. Renu Kumari Father's Name Vidya Prasad Chaudhary Resident of Village
Batraulia, P.O.- Bakhara, P.S. - Saraiya, District- Muzaffarpur
13. Punam Kumari Father's Name Rambilas Mishra, Resident of Village Bahilwara
Pandey Tola Baghnagri, P.O. - Ajijpur, P.S. - Saraiya, District- Muzaffarpur
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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14. Mala Kumari Father's Name Sri Krishna Murari Pandey Resident of Village
Chakramath , P.O.- Chaube Ambara, P.S. - Saraiya, District- Muzaffarpur
15. Anupma Kumari Father's Name Arjun Singh Resident of Village- Kunwari ,
P.O.- Madhaul , P.S.- Paru, District- Muzaffarpur
16. Kumari Manju Sinha, Father's Name Late Laljee Singh Resident of
VillageNiranjanpur Khrauniya Begicha, Near Sharma Godam , Agamkua, Choti
Pahari, P.O. Baripahari, P.S.- Bypass , District- Patna
17. Ranju Kumari Father's Name Vishwanath Dubey Resident of Village
Bhikhanpura, P.O.- Madhaul , P.S. - Paru, District- Muzaffarpur
18. Sarswati Devi Father's Name Raghva Tiwary Resident of Village - Ambara
Tej Singh , P.O. - Rewa Basantpur, P.S.- Saraiya, District - Muzaffarpur
19. Rinki Kumari Father's Name Sri Devendra Prasad Thakur Resident of Village
Paru Mathia, P.O. - Paru, P.S. - Paru , Districit- Muzaffarpur
20. Sita Kumari Wife of Late Hari Sankar Tiwary Resident of Village- Usti P.O. -
Bhagwanpur, P.S. - Paru , District- Muzaffarpur.
21. Indu Kumar Father's Name Ram Parohan Thakur, Wife of Ram Lalilt Thakur,
Resident Of Village +Post - Balha , P.S. - Chakmehsi District- Samastipur
22. Sobha Kumari Father's Name Nawal Kishor Tiwary , Wife of Karunakant
Singh Resident of Village+ Post Barkagaon , P.S. - Karja , District- Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary Govt. Of Bihar Patna
2. The Secretary Health Department Govt of Bihar
3. The State of Bihar through Principal Secretary Health Department Govt of Bihar
4. The Director In Chief Health Department Govt of Bihar
5. Bihar Staff Selection Commission Through Its Secretary,
6. The Joint Secretary Bihar Staff Selection Commission.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4350 of 2015
===========================================================
1. The Bihar State A.n.m. Grade B Nurses On Contract Basis Association
Sangharsh Samiti, through its President , Smt. Maya Kumari D/o Ganauri Prasad
Sinha R/o Village- Marsua, P.O.- Kurtha Bazar, P.s. - Makhdumpur, District-
Jehanabad its office Situated at Jehanabad.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Old Secretariat
Building, Patna.
2. The Principal Secretary, Health Department, Govt. of Bihar, New Secretariat,
Patna.
3. The Chairman, Bihar Staff Selection Commission, P.O. -Veterinary College,
Sheikhpura, Patna-14.
4. The Secretary, Bihar Staff Selection Commission,, P.O. -Veterinary College,
Sheikhpura, Patna-14.
5. The Examination Controller, Bihar Staff Selection Commission, P.O. -Veterinary
College, Sheikhpura, Patna-14.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
14 /42
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 22344 of 2014
===========================================================
1. Madhubala Kumari D/o Late Nawal Kishore Singh Resident of Village -
Sahbajpur, P.S- Ahiyapur, District - Muzaffarpur.
2. Sangita Kumar D/o Sri Kedar Prasad Singh Resident of Village AND P.O -
Morsandi, P.S- Motipur, District - Muzaffarpur.
3. Sunita kumar D/o Late Jagdeo Mishra Resident of Village Janipur, P.S- Nanpur,
District - Sitarmarhi.
4. Kanchan Kumari D/o Late Mithilesh Sharma Resident of Village AND P.S-
Mahanth Maniyari, District - Muzaffarpur.
5. Renu Pandey D/o Sri Nand Kishore Pandey Resident of Village AND P.O -
Mirapur, P.S- Sakra, District - Muzaffarpur.
6. Sudha Kumari D/o Dashrath Prasad Singh Resident of Village - Dighra, P.S-
Sadar, District - Muzaffarpur.
7. Neelam Kumari D/o Sudama Jha Resident of Village - Marwan Naya Tola, P.S-
Sakra, District - Muzaffarpur.
8. Gauri Kumari D/o Kedar Mishra resident of Maharaj Colony, P.S- Kazi
mohammadpur, District - Muzaffarpur.
9. Punam Kumari D/o Badri Narayan singh Thakur Resident of Village - Aima,
P.O- Pokhraila, P.S- Saraiya, District - Muzaffarpur.
10. Kavita Kumari Wife of Shiv Nath Thakur Resident of Village - Nandini, P.O -
Shivai Sihpur, P.S- Maohiudding Nagar, District - Samastipur.
11. Sangita Bharti D/o Dinesh ram Resident of Village - Mirzapur, P.O- Sirsiya,
P.S- Kanti, District - Muzaffarpur.
12. Asha kumari D/o Sri Kirani Prasad Resident of Bari Pahari mansoor Nagar,
P.O- Sohsarai, District - Nalanda.
13. Kranti Kumari D/o Ram Charitra Roy Resident of C/o Jay Prakash Singh
Prativha Vidyalaya, New Professors Colony, P.O- Refinary township, District -
Begusarai.
14. Swati Kumari D/o Nasola Mahto Resident of Bhaluee, P.O- Mananpur, P.S-
Chanan, District - Lakhisarai.
15. Ranjana kumari D/o Sri Satyendra Kumar Sharma Resident of Village -
manganpur, P.S- Bhagwanpur, District - Vaishali.
16. Madhu Mala Kumari D/o Haribansh Prasad Singh Resident of Village -
Manika Bishunpur Chand, P.O - Manika P.S- Mushari, District - Muzaffarpur.
17. Pushpa Kumari D/o Late Lakhendra Singh, W/o Ram Kumar Reident of
Baitiya Barkanthpuri, P.S- Ahiyapur, District - Muzaffarpur.
18. Babita Kumari D/o Sri Ram Dahin Thakur resident of C/o Sri Ram Prakash
Chaudhary, Resident of Village AND P.O- Kharaunadih, P.S- Kurhani, District -
Muzaffarpur.
19. Sushila Kumri wife of Late Ram Uday Singh Resident of Umesh nagar, P.O-
Sheikhpura, P.S- Ahiyapur, District - Muzaffarpur.
20. Punam Kuamari wife of Sri Ravindra Prasad Singh D/o Ram Sagar Thakur,
resident of Prabhat Nagar Colony, Road No.-3, Bhagwanpur, P.S- Sadar, District -
Muzaffapur.
21. Renu Kumari D/o Sri Chandra Shekhar Sharma, W/o Ram Binod Thakur,
Resident of Village AND P.O - Dubaha, P.S- Sakra, District - Muzaffapur.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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22. Manju Kumari D/o Sri Ram Sundar Singh , Sri manoj Kumar Singh Resident
of Uma Nagar, S.K. medical College, P.S- Ahiyapur, District - Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. Principal Secretary, Department of Health, Government of Bihar, Patna
3. The Director in-Chief, Health Services, Government of Bihar, Patna.
4. The Secretary, Bihar Staff Selection Commission, Veterinary College, Patna-4.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4432 of 2015
===========================================================
1. Babita Kumari D/o Nandu Mahto, W/o Sri Dip Narayan Singh Resident of
Village Ladaura, P.O. Ladaura Dargah, P.S. Kalyanpur, District Samastipur.
2. Kumud Kumari D/o Brajeshwar Narayan Singh, W/o Raghubir Prasad Singh
Resident of Mohalla Laxmipur (Chatty Chowk) Station Road, P.O. Laheriasarai,
P.S. Laheriasarai, District Darbhanga.
3. Shaibya Sharan D/o Janardan Prasad, W/o Ravi Ranjan Kumar Resident of
Village Khojpura, P.S. Telhara, District Nalanda.
4. Mamta Kumari D/o Ramshresth Singh, W/o Ram Kumar Chaudhary Resident of
Village & P.O. Patori, P.S. Moro, District Darbhanga.
5. Shila Kumar W/o Ashish Ranjan Prasad Resident of Village Vijay Garh, P.O.
Chiksoira, P.S. Hilsa, District Nalanda.
6. Punita Kumari D/o Hari Nandan Sahi, W/o Ratnesh Prasad Singh Resident of
Village Balha, P.O. Tharma, P.S. Gayghat, District Muzaffarpur.
7. Puspa Kumari D/o Hanuman Prasad Tiwary, W/o Ram Prasad Chaudhary
Resident of Village Patori, P.O. Patori Basant, P.S. Moro Basuara, District
Darbhanga.
8. Pinki Kumari D/o Parmanand Prasad Dev, W/o Sanjeev Kumar Choudhary
Resident of Village Namapur (Bharan), P.O. Namapur, P.S. Pusa, District
Samastipur.
9. Kumari Puspalata Singha D/o Saryug Prasad Resident of Village Dharampur,
P.S. Madopur, District Nalanda.
10. Manju Kumari W/o Late Chottu Prasad Resident of Village Jirwa Khunda, P.S.
Chiksaoira, District Nalanda.
11. Anita Kumari D/o Surya Shekhar Rai working at PHC Rajnagar, P.O. Rajnagar,
District Madhubani.
12. Pramila Rai D/o Gauri Rai, W/o Raj Kumar Rai Resident of Mohalla Station
Road Subhash Chowk, Rajnagar, P.S. Rajnagar, District Madhubani.
13. Anita Kumari D/o Ramashrya Mishra, W/o Nand Kumar Resident of Village
Dagarsham, P.S. Bahadurpur, District Darbhanga.
14. Ragani W/o Prem Nath Thakur Resident of Village Basuari, P.O. Saidpur,
District Samastipur.
15. Anupum Kumari w/o Kamlesh Kumar Ray Resident of Village Sahuri, P.O.
Saidpur, P.S. Pusa Firm, District Samastipur.
16. Rama Kumari W/o Manoj Kumar Chaudhary Resident of Village Mahmda, P.S.
Pusa, District Samastipur.
17. Kiran Kumari W/o Arvind Kumar Singh Resident of Village Ladaura, P.O.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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Ladaura Dargah, P.S. Kalyanpur, District Samastipur.
18. Gayatri Kumari D/o Ram Narayan Mahto, W/o Ajay Kumar Resident of Village
Rupouli Ghat, P.S. Bhishunpur, District Darbhanga.
19. Pratibha Kumari D/o Nagendra Prasad Singh, W/o Satyendra Kumar Chaudhari
Resident of Village Patori, P.S. Moro, District Darbhanga.
20. Jai Mala D/o Late Bipin Bihari Singh, W/o Bijay Kumar Thakur Resident of
Village Chakka Pirare, P.O. Kusother, District Darbhanga.
21. Sudha Kumari D/o Late Kailash Singh, W/o Ram Saran Mahto Resident of
Village Gehumi Shivdhara, P.O. Lalbagh.
22. Mina Prasad D/o Rudal Bhagat Resident of Village & P.O. Tarouni, P.S.
Bahera, District Darbhanga.
23. Suman Kumari W/o Satendra Kumar Resident of Village Khandpar, P.O.
Shekhpura, P.S. Shekhpura, District Shekhpura.
24. Kiran Devi D/o Sri Pramod Sah Resident of Village Urra Tole, Harichandra,
P.O. Panchov, P.S. Bishanpur, District Darbhanga.
25. Sangeeta Kumari D/o Ram Pyare Singh Resident of Village Anatpur, P.O.
Devera, P.S. Ghoshi, District Jehanabad.
26. Rita Kumari D/o Late Bramhdev Prasad Singh, W/o Ganesh Prasad Singh
Resident of Village Charo, P.O. Parora, P.S. Warisnagar, District Samastipur.
27. Babita Kumari D/o Shiv Nandan Mahto Resident of Village Korbatta, P.O.
Logania Suyakant, District Samastipur.
28. Sandhya Kumari D/o Sri Surya Dev Chaudhary, W/o Dilip Thakur Resident of
Village Kalaynpur Chowk Nichalganj, P.S. Kalayanpur, District Samastipur.
29. Manju Kumari W/o Ajay Singh Resident of Village Dih, P.S. Birpur, District
Begusarai.
30. Nutan Kumari W/o Sri Chandan Kumar Resident of Village Rasalpur, P.O.
Dahiya, P.S. Bhagwanpur, District Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Personnel & Administrative Reforms, Govt. of Bihar,
Patna.
3. The Principal Secretary, Govt. of Bihar, Vikash Bhawan, New Secretariat, Patna.
4. The Director-in-Chief, Department of Health, Govt. of Bihar, Vikash Bhawan,
New Secretariat, Patna.
5. The Bihar Staff Selection Commission through its Secretary, Veterinary College,
Patna.
6. The Chairman, Bihar Staff Selection Commission, Veterinary College, Patna.
7. The Secretary, Bihar Staff Selection Commission, Veterinary College, Patna.
8. Sujata Kumari W/o Praveen Kumar Resident of Village Telhara Tal, P.S.
Telhara, District Nalanda.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4312 of 2015
===========================================================
1. The Bihar State A.N.M. Grade B Nurses On Contract Basis Association
Sangharsh Samiti, through its President , Smt. Maya Kumari W/o Akhilesh Kumar
Sharma R/o Village- Jamalpura, P.O.- Korawan, P.S- Naubatpur, District- Patna its
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
17 /42
office situated at Jehanabad , Bihar.
.... .... Petitioner/s
Versus
1. The State of Bihar, Through The Chief Secretary, Govt. of Bihar, Old Secretariat
Building , Patna.
2. The Principal Secretary, Health Department, Govt. of Bihar, New Secretariat,
Patna.
3. The Chairman, Bihar Staff Selection commission, P.O. Veterinary College-
Sheikhpura, Patna-14
4. The Secretary, Bihar Staff Selection commission, P.O. Veterinary College-
Sheikhpura, Patna-14
5. The Examination Controller, Bihar Staff Selection commission, P.O. Veterinary
College- Sheikhpura, Patna-14
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4411 of 2015
===========================================================
1. Kusum Kumari W/o Ajay Singh Resident of Village - Darigaon, Police Station -
Sasaram, District - Rohtas.
2. Manju Kumari W/o Ravindra Singh resident of Village - Mainpura, P.S. -
Kargahar, District - Rohtas.
3. Kumud Kumari W/o Updesh Singh resident of Village - Rajpur, District -
Rohtas.
4. Gangarati Kumari W/o Ram Ratan Singh Resident of Village - Naungai, P.S. -
Dargaon, District - Rohtas.
5. Nilmani Kumari W/o Shiv Bachhan Chaudhary resident of Darekha, P.S.
Nasriganj, District - Rohtas.
6. Reena Kumari W/o Suryadayal Singh resident of Village - New Sighauli, P.S. -
Dalmianagar, District - Sasaram.
7. Urmila Kumari W/o Sunil Kumar Singh Resident of Village - Dumara, P.S. -
Kargahar, District - Rohtas.
.... .... Petitioner/s
Versus
1. The State of Bihar represented through the Principal Secretary, Department of
Health and Family Welfare, Govt. of Bihar, Patna.
2. The District Magistrate-cum-Chairman, District Health Society, Rohtas at
Sasaram.
3. The Civil Surgeon cum Chief Medical Officer, Rohtas at Sasaram.
4. The Bihar Staff Selection Commission, Veterinary College, Patna through the
Secretary.
5. The Secretary, Bihar Staff Selection Commission, Veterinary College, Patna.
6. The Examination Controller, Bihar Staff Selection Commission, Veterinary
College, Patna.
.... .... Respondent/s
with
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
18 /42
===========================================================
Civil Writ Jurisdiction Case No. 3471 of 2015
===========================================================
1. Rita Kumari, W/o - Sri Kapildeo Singh, Resident of Village- Mujhiva, P.O.-
Pachpokhari, P.S.- Kuri, District - Rohtas.
2. Kumari Nita, W/o - Sri Hemant Kumar Singh, Resident of Village -Agajara, P.O.
- Awariya, P.S. - Kudra, District- Kaimur.
3. Kiran Bala, D/o - Sri Niwas Singh, Resident of Village - Tenduni, P.O.-
Bikramganj, P.S.- Bikramganj, District - Rohtas.
4. Surjwanti Kumari, W/o - Sri Surendra Kumar Singh, Resident of Village-
Khetanpur, P.O.- Karmain, P.S.- Sanjhauli, District - Rohtas.
5. Sushama Sinha, W/o - Sri Mohan Prasad Srivastav, Resident of Village + P.O.-
Bikramganj, Near A.S. College, District - Rohtas.
6. Lakshmina Kumari, D/o - Sri Rajbali Sah, Resident of Village - Chhabilapur,
P.O. - Srikhinda, P.S.- Nokha, District - Rohtas.
7. Kumari Geeta, W/o - Sri Anil Kumar Singh, Resident of Village - Dhangain,
Natwar Road, P.O. + P.S.- Bikramganj, District - Rohtas.
8. Asha Kumari, W/o Sri Ram Singh, Present address - Satgharwa Colony, Natwar
Road Dhangain, Ward No. 9, P.O. + P.S. - Bikramganj, Rohtas, Permanent
Address - Village - Mahaviganj, P.O. - Panwari, P.S.- Chauri, District - Bhojpur.
9. Niru Kumari, W/o - Sri Hemant Kumar Singh, Resident of Village + P.O. - Top,
P.S.- Shajahapur, District - Patna. At present Residing at P.H.C. Sanjhauli, P.O. +
P.S. - Sanjhauli, District - Rohtas.
10. Ranjeeta , W/o- Sri Vinod Kumar Singh, Resident of Village + P.o.- Dhangain,
P.S. - Bikramganj, District- Rohtas.
11. Pramila Kumari, W/o- Sri Mahima Nand Pandey, Resident of village -
Bagsanda, P.S.- Tarari, District - Bhojpur.
12. Malti Kumari, W/o - Sri Sanjay Kumar Rajak, Resident of Village - Piro,
Bihiya Road Piro, Ward No. 2, P.O. + P.S.- Piro, District - Bhojpur.
13. Shanti Kumari, W/o Sri Ramjag Singh, Resident of Village - Kawae, P.O.-
Semari, P.S. - Dawath, District - Rohtas.
14. Sandhya Kumari, W/o - Sri Shankar Prasad, Resident of Village + P.O.-
Nonhar, P.S.- Suryapura, District - Rohtas.
15. Anita Kumari, W/o - Sri Pradip Kumar Singh, Resident of Village -Khairahi,
P.O.- Bahuara, P.S. - Dawath, District - Rohtas.
16. Sushum Kumari, W/o- Sri Birendra Prasad Singh, Resident of Village + P.O.-
Dharupur, P.S.- Bikramganj, District - Rohtas.
17. Panamuni Kumari, W/o - Sri Anil Kumar, Kushwaha Market, Dumrao Road,
Bikramganj, P.O. + P.S.- Bikramganj, District - Rohtas.
18. Maya Kumari, W/o - Sri Dharmendra Kumar Singh, Resident of village -
Berkap, P.O. + P.S.- Darihat , District - Rohtas.
19. Tara Kumari, W/o - Late Sheokumar Singh, Resident of Village - Itadhiya Tola,
P.O.- Itadhiya, P.S.- Karakat(Gorari), District - Rohtas.
20. Saroj Kumari, W/o Sri Arun Kumar Gupta , Resident of Village - Parsathua,
P.O.- Dangari, P.S.- Kochas, District- Rohtas.
21. Christkella Tirkey, D/o - Sri Imanul Tirkey, C/o- Rakesh Kumar, Village -
Jamuhar, P.O. - Jamuhar, P.S.- Dehri, District - Rohtas.
.... .... Petitioner/s
Versus
1. The State of Bihar, through Principal Secretary, Department of Health,
Government of Bihar, Patna.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
19 /42
2. Director-in-Chief, Department of Health, Government of Bihar, Patna.
3. Secretary, Bihar Staff Selection Commission, Veterinary College, Patna.
4. Joint Secretary, Bihar Staff Selection Commission, Veterinary College, Patna.
5. The Vigilance Commissioner, Bihar, Patna.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4468 of 2015
===========================================================
1. Kiran Sinha wife Ayodhya Prasad, resident of Village- Chaurbigha, Police
Station- Nalanda, District- Nalanda
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Health Department, Bihar,
Patna.
2. The Director-in-Chief, Health Services, Bihar, Patna.
3. The Secretary, Bihar Staff Selection Commission, Bihar, Patna.
4. The Civil Surgeon-cum-Chief Medical Officer, Gaya
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4669 of 2015
===========================================================
1. Rashmi Kumari Daughter of Sri Anil Kumar Singh, Resident of Village- Kalam
Bagh Road, P.o Ramna P.S Kazimohammadpur, District Muzaffarpur presently
working as contract RANM posted at Sahpur Sub Primary Health Centre, Sahpore
under District- Saran
2. Makranji Kumari Wife of Shatrughan Prasad, Resident of Village Lodipur,
P.S.Telhara, District Nalanda presently working on contract ANM at Primary
Health Centre, Sonepur, District- Saran.
3. Bibha Daughter of Sarvan Kumar Resident of Village Bhdha Naya Bigha, P.S-
Nagar Naugha, District Nalanda at present working as ANAM Primary Health Sub
Centre, Saonama District Patna.
4. Sunita Kumari Wife of Raj Kumar Prasad, East of Gokul Co-operatives Colony,
Kotilya Nagar, P.S. Krishna Nagar, District-Patna at present workitn as R.A.N.M.
at primary Health Centre, Hajpiur District Vaishali.
5. Nita Sinha Daughter of Yogendra Nath Singh at S.D.O Road, P.S. Hajipur
Nagar, District Vaishali at present working at Primary Health Centre, Hajipur
District- Vaishali.
6. Mamta Kumari Daughter of Braj Kishore Singh Village Mani Bhakurahar, P.S.
Sarai, District Vaishali at present working at Primary Health Centre, Hajipur.
District Vaishali.
7. Nutan Kumari Daughter of late Visheshwar Prasad Singh, Village- Fatehpur, P.S.
Shahpur Patory, District Samastipur at present working at Primary Health Centre,
Hajipur District Vaishali.
8. Sangita Ray Daughter Upendra Raoy, Village- Mahua Singh Rai East, P.s Mahua
District Vaishali at present working at Primary Health Centre, Hajipur, District-
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
20 /42
Vaishali.
9. Pratima Jha Daughter of late Aditya Pathak, at Anwarpur, East, P.S. Hajipur
Nagar, District-Vaishali, at present working at Primary Health Centre, Hajipur,
District Vaishali.
10. Kanaklata Daughter of Krishan Muari Prasad, At West Laxmi Nagar, Khemani
Chak, P.s. Ram Krishna Nagar, District- Patna At present working at Health Sub
Centre, Under Primary Health Centre, Desari, District Viashali.
11. Punam Kumari Wife of Rakesh Kumar Singh, Village- Rampur, P.s Avtar
Nagar, District- Saran at presnt working at Primary Health Centre, Dariyapur,
District Saran.
12. Laliti Kumari Wife of MArkandaya Prasad, Village Reri, P.S. Hilsa, District
Nalanda at present working at Primary Health Centre, Sonepur, District- Saran.
13. Kumari Babita Sinha, Wife of Arvind Kumar, Vilaltge Sardar Bigha, P.s. Noor
Sarai, District- Nalanda at present working at Health Sub Centre, Patna Sadar,
District Patna.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Department, Government of Bihar, Patna.
2. The Principal Secretary, Health Department Government of Bihar, Patna
3. The Bihar Staff Selection Commission, Veterinary College, Patna-14.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4851 of 2015
===========================================================
1. Rina Kumari, D/o Radhe Krishna Gupta, wife of Tunnu Kumar Sah, resident of
Village+P.O.- Odar, P.S.- Sonhan, District- Kaimur.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Health Department,
Government of Bihar, Patna.
2. The Bihar Staff Selection Commission, Patna-14 through its Chairman.
3. The Secretary, Bihar Staff Selection Commission, Veterinary College, Patna-14.
4. The Chief Medical Officer cum Civil Surgeon, District-Kaimur (Bhabhua).
5. The District Magistrate, District-Kaimur.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 3609 of 2015
===========================================================
1. Kumari Simple Sinha D/o Sri Satish Prasad Resident of village - Chandu Bigha,
P.O. Ashadi, P.S. Hilsa, District - Nalanda
.... .... Petitioner/s
Versus
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
21 /42
1. The State of Bihar through the Principal Secretary, Department of Health and
Family Welfare, Government of Bihar, Patna
2. The Director in Chief, Health Services, Govt. of Bihar, Patna
3. The Bihar Staff Selection Commission, through its Chairman, Patna
4. The Chairman Bihar Staff Selection Commission, Patna
5. The Secretary, Bihar Staff Selection Commission, Patna
6. The Civil Surgeon Cum Chief Medical officer, Patna
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 3432 of 2015
===========================================================
1. Madhu Malti , aged about 36 Years daughter of Janardan Prasad Mahto,
resident of Village - Abgil Rampur , P.S. - Medani Chowki , District - Lakhisarai
2. Banita Kumari Daughter of Radhey Mahto resident of At+P.O.- Amarpur, P.S. -
Medani Chowki , District - Lakhisarai
3. Rekha Kumari wife of Subhash Kumar resident of Village Imamnagar, P.O. -
Kawadpur, P.S. Suryagarha, District- Lakhisarai.
4. Nutan Kumari wife of Ashok Kumar resident of Village- Bhirha, P.O.-
Amarpur , P.S. - Medani Chowki , District - Lakhisarai
5. Manvi Punj wife of Sunil Kumar Rai resident of Village - Kharaua, P.O.- Rata ,
P.S. - Belhar , District- Banka
6. Neelam Sinha wife of Anjanee Kumar resident of At + P.O.- Kiranpur, P.S. -
Medani Chowki , District - Lakhisarai
7. Veena Kumari wife of Sanjay Kumar resident of Village- Bhirha, P.O.-
Amarpur , P.S. - Medani Chowki , District - Lakhisarai
8. Rekha Kumari Daughter of Badri Prasad Singh resedent of Village + P.O. - Lai,
P.S. Kajra, District - Lakhisarai.
9. Sushila Kumari wife of Ganesh Tanti , resident of Village - Shrighana, P.O. -
Kajra , P.S. - Kajara , District- Lakhisarai.
10. Sabita Kumari wife of Ramasaray Mahto , resident of Village - Bhawanipur,
P.O. - Dighri , P.S. - Surajgarha , District- Lakhisarai.
11. Anita Kumari Daughter of Rajendra Mahto resident of Village - Amarpur ,
P.S. - Medani Chowki , District - Lakhisarai.
12. Premlata Kumari Daughter of Ramjee Mahto resident of Village - Gari
Bishanpur, P.O. - Piri Bazar , P.S. - Piri Bazar , District - Lakhisarai.
13. Lakshmi Kumari wife of Sanjay Kumar , resident of Village + P.O.- Sharma,
P.S. - Lakhisarai, District- Lakhisarai.
14. Manju Kumari daughter of Brahmdev Mahto resident of Village - Gari
Bishanpur, P.O. - Piri Bazar , P.S. - Piri Bazar , District - Lakhisarai.
15. Anita daughter of late Vakil Prasad Singh resident of Village - Birha , P.O. -
Amarpur, P.S. - Medani Chowki, District- Lakhisarai.
16. Bibha Kumar wife of Birendra Kumar resident of Village - Bahachiwki, P.S. -
Bahachowki , District - Munger.
17. Bindu Kumari wife of Navin Kumar , resident of Village Jhapani , Post -
Kiranpur, P.S. - Medani Chowki, District- Lakhisarai.
18. Abha Kumari wife of Rajan Kumar Singh resident of At + P.O.- Nandpur, P.S.
- Surajgarha, District- Lakhisarai.
19. Lalita Kumari wife of Nirajan Kumar resident of Village - Hemjapur , P.O. -
Shivkund , P.S. - Dharhara, District- Munger
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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20. Kuntal Kumudini daughter of Raj Kishor Prasad Singh , resident of Village -
Bahachowki, P.S.- Dharhara, District- Munger.
21. Saroj Kumari daughter of Hem Narayan Singh resident of Village - Ghosaith ,
P.O.+ P.S.- Piri Bazar, District- Lakhisarai.
22. Soni Kumari daughter of Ram Nandan Mahto , resident of Village - Konipar (
Sonaja) , P.O. - Dighri , P.S. - Surajgarha, District- Lakhisarai.
23. Veena Kumari wife of Ravindra Kumar Mahto resident of Village- Nawadih,
P.S. - Halsi , District- Lakhisarai.
24. Saroj Kumari wife of late Dinesh Kumar resident of Village- Khawa, P.O.-
Kiranpur, P.S.- Medani Chowki , District- Lakhisarai.
25. Priyanka Kumari daughter of Raj Kishore Prasad Singh resident of Village +
P.O.- Dighri , P.S. - Surajgarha , District Lakhisarai.
26. Premlate Kumari wife of Niranjan Mehta, resident of Village Kiranpur, P.S. -
Medani Chowki , District Lakhisarai.
27. Karuna Kumari wife of Sanjeev Kumar resident of Village +P.O.- Shivkund ,
P.S. - Dharhara , District Lakhisarai.
28. Renu Kumari wife of Sadanand Singh resident of Village +P.O.- Shivkund ,
P.S. - Dharhara , District Lakhisarai.
29. Prabhawati Kumari daughter of Bhudeo Prasad Singh , resident of Village -
Bahachowki , P.S. - Surajgarha , District Lakhisarai.
30. Nirmala Kumari daughter of Tilakdhari Mahto , resident of Village- Konipar,
P.O.- Dighri , P.S. - Surajgarha , District Lakhisarai.
31. Kamla Verma daughter of Haldhar Mandal resident of Village + P.O.- Itwa ,
P.S. - Darhara , District Lakhisarai.
32. Laxmi Devi wife pf Triveni Paswan resident of Village + P.O.- Aramara , P.S.
- Kajra, District Lakhisarai.
33. Shilam Kumari wife of Nandla Mahto resident of Village- Laxmipur, P.O.-
Kawadpur, P.S. - Surajgarha , District Lakhisarai.
34. Savitri Devi wife of Sudhhir kumar resident of Village- Kharpar , P.O.-
Kawadpur, P.S. - Surajgarha , District Lakhisarai.
35. Priyanka Kumari wife of Ravindra Kumar Mahto resident of Village -
Hamjapur, P.O.- Shivkund , P.S. - Darahara , District Lakhisarai.
36. Nisha Kumari Daughter of Brahmdev Prasad Singh resident of Village+ P.O.-
Katahara , P.S. - Sultanganj , District - Bhagalpur..
37. Geeta Kumari wife of Binod Mahto resident of Village - Abgil Rampur, P.S. -
Medani Chowki, District - Lakhisarai.
38. Kumari Priyambada wife of Manoj Kumar Singh resident of Village - Laxmipur
Babhaniya , P.S.- Kahalgaon, District- Bhagalpur.
39. Renu Kumari wife of Sujeet Kumar resident of Village-Kiranpur, P.S. - Medani
Chowki , District Lakhisarai.
40. Karuna Kumari wife of Anil Kumar resident of Village -Bhirha, P.S. - Medani
Chowki, District - Lakhisarai.
41. Suneeta Kumari daughter of Lamleshwari Mahto resident of Village -
Manikppur , P.O. Kawadpur, P.S.- Surajgarha, District- Lakhisarai.
42. Dip Prabha wife of Snjeev Kumar resident of Village - Manikpur, P.O.
Kawadpur, P.S. - Surajgarham District- Lakhisarai.
43. Kumari Gita wife of Suresh Prasad Mehta, resident of Village- Konipar, P.O.
Dighari, P.S.- Surajgarha, District- Lakhisarai.
44. Ranjana Kumari daughter of Munshi Mahto resident of Village - Konipar
(Sonajan ) , P.O. Dighari , P.S. - Surajgarha, District- Lakhisarai.
45. Sanchita Suman wife of Sachin Kumar Mehta resident of Village - Hemjapur ,
P.O. - Shivkund , P.S. - Dharhara, District- Munger
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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46. Sulekha Kumari daughter of Ramrup Prasad resident of Mohalla- New
Kumharar, Teachers Colony, Road no. 5, P.O. - Bahadurpur Housing , P.S. -
Agamkuan, District- Patna.
47. Uma Sinha daughter of Vidya Prasad Singh, resident of Village - Manikpur,
P.O. Kawadpur, P.S. - Surajgarham District- Lakhisarai.
48. Binita Kumari wife of Arun Kumar resident of Village - Chhoti Lagma, P.O.
Shivkund , P.S. - Dharhara, District- Munger.
49. Sangita Kumari daughter of Dwarika Mandal resident of Village - Basauni ,
P.O.- Dharhara, P.S. - Piraibazar, District- Lakhisarai.
50. Renu Kumari wife of Ashok Kumar resident of Village - Maharanan (Talab
Pe), P.O.+P.S. - Dharhara , District- Munger.
51. Shanti Kumari wife of Naveen Prasad Arya, resident of Village - Amari , P.S. -
Dharhara , District- Munger.
52. Indu Kumari wife of Sunil Kumar resident of Village- Amarpur, P.S.- Medani
Chowki, District- Lakhisarai.
53. Sarita Kumari wife of Om Prakash Mandal resident of Village- Bhirha, P.O.-
Amarpur , P.S. - Medani Chowki , District - Lakhisarai
54. Mina Kumari wife of Kumod Singh resident of Village- Bahachowki, P.S.-
Dharhara, District- Munger.
55. Ranjeeta Kumari daughter of Anjani Kumar resident of Village - Rasulpur,
P.S. - Medani Chowki, District- Lakhisarai.
56. Abha Kumari wife of Rajesh Prasad Singh resident of Village- Abgil Rampur ,
P.S. - Medani Chowki, District - Lakhisarai.
57. Babita wife of Sachidanand Singh resident of Village - Karharia , P.S. - Bath ,
District- Bhagalpur.
58. Nirmala Kumari wife of Suresh Prasad Singh resident of Village- Bhawanipur,
P.O. - Dighri , P.S. - Surajgarha , District- Lakhisarai.
59. Indu Sinha wife of Mahendra Mahto resident of Village - Salarpurpur, P.S. -
Medani Chowki , District- Lakhisarai.
60. Subhadra Kumari wife of Kundan Kumar resident of Village- Amarpur, P.S.-
Medani Chowki, District- Lakhisarai.
61. Nilam Kumari daughter of Baikunth Mahto resident of Village- Medani
Chowki , P.S. - Medani Chowki, District- Lakhisarai.
62. Shweta Suman wife of Pawan Kumar Mehta resident of Village - Chhoti
Lagma, P.O. Shivkund , P.S. - Dharhara, District- Munger.
63. Nibha Bharti wife of Amresh Kumar resident of Village - Gari Bishanpur, P.O.
- Piri Bazar , P.S. - Piri Bazar , District - Lakhisarai.
64. Rekha Kumari wife of Shambhu Kumar resident of Village- Khawa, P.O.-
Kiranpur, P.S.- Medani Chowki , District- Lakhisarai.
65. Anjal Kumari wife of Ram Kumar, resident of Village- Khawa, P.O.-
Kiranpur, P.S.- Medani Chowki , District- Lakhisarai.
66. Rekha Dayal daughter of Chandeshwar Dayal resident of Line Par Mirzapur,
Surya Mandir Road , Nawada, P.O. + P.S. - Nawada, District- Nawada.
67. Emeli Hansda daughter of Johan Hansda , resident of Village - Garha , P.S.-
Chakai, District- Jamui.
68. Sunaina Kumri daughter of Nebi Mandal resident of Village- Jhapani , P.O. -
Kiranpur, P.S. - Medani Chowki , District- Lakhisarai.
69. Usha Kumari daughter of Thakur Mahto resident of Village - Khaba Rajpur ,
P.O. - Kiranpur, P.S. - Medani Chowki, District- Lakhisarai.
70. Lata Devi wife of Shankar Singh resident of Village- Maheshpur , P.O.+ P.S. -
Piri Bazar, District- Lakhisarai.
71. Bandna Kumari daughter of Brahmdeo Mahto resident of Village - Manikkpur,
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
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P.O. - Kawadpur, P.S. - Surajgarha , District- Lakhisarai.
72. Mira Kumari daughter of Paro Mahto, resident of Village - Salarpur , P.O. -
Amarpur , P.S. - Medani Chowki, District - Lakhisarai.
73. Bindu Kumari daughter of Vakil Paswan resident of Mohalla- Santar Mohalla ,
Ward No. 13, Purani Bazar, P.S. - Lakhisarai, , District- Lakhisarai.
74. Bibha Sinha wife of Ajeet Kumar Sinha resident of Village - Paharpur , P.S. -
Medni Chowki , District- Lakhisarai.
75. Rashmi Kumari wife of Rajesh Kumar resident of Village - Nirpur, P.S. -
Bariarpur, District- Munger.
76. Mina Kumari wife of Pramod Kumar resident of Village - Sunderpur, P.O. -
Bahachowki , P.S. - Dharhara, District- Munger.
77. Sangeeta Kumari wife of Sanoj Kumar, resident of Village- Konipar, P.O.
Dighari, P.S.- Surajgarha, District- Lakhisarai.
78. Bibha Bharti, wife of Mukesh Kumar resident of Village - Tal Banshipur,
P.O.- Dighri , P.S.- Surajgarha, District- Lakhisarai.
79. Nilam Kumari wife of Sudhir Saw resident of Mohalla- R. Lal College Road ,
Naya Bazar, Ward No. 24 , P.S. - Lakhisarai, District- Lakhisarai.
80. Sumitra Rani wife of Shashi Bhusan , ' resident of At+P.O.- Amarpur, P.S. -
Medani Chowki , District - Lakhisarai
81. Kumari Babita Sinha wife of Ashwani Kumar resident of At+P.O.- Amarpur,
P.S. - Medani Chowki , District - Lakhisarai
82. Rekha Kumari wife of Sanjay Kumar resident of Village - Dayali Bigha , P.O.-
Kewati , P.S. - Barbigha , District- Sheikhpura.
83. Anita Devi wife of Umesh Prasad resident of Village- Sasbahana, P.O. -
Kasar, P.S. -n Ariari, District- Sheikhpura.
84. Renu Kishore wife of Ashok Kumar resident of Village - Punesara, P.O. -
Barbigha, P.S. Jairampur, District- Sheikhpura.
85. Nilam Kumari wife of Sudhir Singh resident of Village - Khetalpura, P.O.-
Barbigha , P.S. - Sare, District- Nalanda.
86. Sarita Kumari wife of Gorelal resident of Village - Sarva, P.O.- Sarva, P.S.-
Barbigha, District- Sheikhpura.
87. Pushpa Kumari wife of Vinod Kumar resident of Village +P.O.- Pain, P.S. -
Sheikhpura, District- Sheikhpura.
88. Mina Kumari Wife of Sanjay Kumar resident of Village - Saraiya , P.O.-
Barbigha , P.S. - Jayrampur, District- Sheikhpura.
89. Sangita daughter of Kali Prasad resident of Village - Deole , P.O. - Dheosha,
P.S.- Sheikhpura, District- Sheikhpura.
90. Sunita Kumari daughter of Vishnu Deo Prasad resident of Mohalla- Shikshak
Colony , Bangali Par, P.S.- Sheikhpura, District- Sheikhpura.
91. Kumari Meena Sinha wife of Bipin Bihari resident of Village- Nagdih, P.O. -
Maldah, P.S.- Barbigha, District- Sheikhpura.
92. Manju Kumari wife of Sanjay Kumar Singh resident of Village- Kutaut, P.S. -
Barbigha, District- Sheikhpura.
93. Alpana Bharti daughter of Ravindra Prasad resident of Village- Sarva House
(Sipahijee), Patel Nagar, P.S.- Barbigha, District- Sheikhpura.
94. Sujanta Kumari daughter of Banwari Prasad resident of Village + P.O. Aifani,
P.S. - Ariyari, , District- Sheikhpura.
95. Sushila Kumari wife of Sri Krishan Sah resident of Village + P.O.- Makduma,
P.S.- Amarpur, District- Banka.
96. Nisha Barti wife of Ranjit Kumar resident of Village- Bhirha, P.O.- Amarpur,
P.S. - Medni Chowki (Surajgarha) , District- Lakhisarai.
97. Gita Kumari wife of Ram Chandra Mahto resident of Village- Barbighi, P.O.-
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
25 /42
Hussaina, P.S.- Ballia, District- Lakhisarai.
98. Mithilesh Sinha wife of Manglesh Kumar resident of Village- Barbighi, P.O.-
Hussaina, P.S.- Ballia, District- Lakhisarai.
99. Ruby Khatoon wife of Imtyaz Alam resident of Medni Chowki , P.O.-
Amarpur, P.S. - Medni Chowki, District- Lakhisarai.
100. Sunita Kumari wife of Anant Kumar resident of Dikshishanpur, P.O.-
Kiranpur, P.S.- Medani Chowki , District- Lakhisarai.
101. Sarita Devi daughter of Dinesh Prasad Mahto. resident of Village- Bhirha,
P.O.- Amarpur , P.S. - Medani Chowki , District - Lakhisarai
102. Suman Bharti wife of Dip Narayan Prasad Singh resident of Village- Nirpur,
P.S.- Bariarpur, District- Munger.
103. Shilpa Rani wife of Parshuram Singh resident of Village- Maheshpur , P.O.+
P.S. - Piri Bazar, District- Lakhisarai.
104. Sushila Kumari daughter of Awadhesh Kumar Mehta, resident of Village -
Konipar (Sonaja) , P.O.- Dighri , P.S. - Surajgarha, District- Lakhisarai.
105. Sarita Singh wife of Rabindra Prasad Singh Village - - Maheshpur, P.S. -
Sanhoula, District- Bhagalpur.
106. Bidya Kumari daughter of Sahdeo Mahto resident of Village - Abgil Rampur,
P.S. - Medani Chowki, District - Lakhisarai.
107. Nilam Kumari daughter of Sudhir Mahto resident of Village - Abgil Rampur,
P.S. - Medani Chowki, District - Lakhisarai.
108. Rampati Singh wife of Suresh Singh resident of Barhiya, Ward No. 5 , P.S. -
Lakhisarai, District- Lakhisarai.
109. Usha Kumari wife of Harerem Singh resident of Lohra, P.O.- Dumri , P.S. -
Barahiya, District- Lakhisarai.
110. Malti Kumari wife of Late Tribeni Mahto , resident of At+ P.O.- Kiranpur,
P.S. - Medani Chowki , District- Lakhisarai.
111. Nirmala Kumari wife of shekho Prasad Singh, resident of Village- Barbigha,
P.O.- Hussaina, P.S.- Ballia, District- Lakhisarai.
112. Kumari Indra Bharati wife of Sri Shiva Nandan Singh resident of Village-
Ladura, P.S.- Kalyanpur, District- Samastipur.
113. Bibha Kumari wife of Shri Pramod Kumar Jha resident of Village- Pakari,
P.O.- Janardanpur, P.S. - Kalyanpur , District- Samastipur
114. Runa Kumari wife of Satish Chandra Sharma , resident of Village- Jatmalpur
, P.S. - Kalyanpur, District- Samastipur.
115. Renu Kumari daughter of Satya Nartain Singh resident of Village- Pakari,
P.O.- Janardanpur, P.S. - Kalyanpur , District- Samastipur
116. Neeru Kumari wife of Anirudh Kumar , resident of Village- Ladura, P.S.-
Kalyanpur, District- Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Secretary, Health Department, Government of Bihar, Patna.
3. The Secretary, Department of Personnel and Administrative Reforms,
Govrnment of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar, Patna.
5. The Special Secretary, Health Department, Government of Bihar, Patna.
6. The Special Director, Health Department, Government of Bihar, Patna.
7. The Director-in -Chief, Directorate Health Services, Government of Bihar, Patna.
8. The Bihar Staff Selection Commission through its Secretary.
9. The Secretary, Bihar Staff Selection Commission, Bihar, Patna.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
26 /42
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 3275 of 2015
===========================================================
1. Kumari Bibha Sinha W/o Ajay Kumar Sinha, D/o Krishna Mohan Prasad
resident of Mohalla - Chitragupta Nagar, P.O. + P.S. + District - Khagaria
2. Madhu Kumari W/o Suman Kumar, D/o Ramakant Yadav resident of village -
Nanhakumandal Tola, ward No. 9, P.O. Durgapur, P.S. Muffasil, District -
Khagaria
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary Health Department, Bihar, Patna
2. The Director - in - Chief, Health Services, Bihar, Patna
3. The Director, Health & Family Welfare, Bihar, Patna
4. The Civil Surgeon cum C.M.O., Khagaria
5. The Secretary Bihar, Staff Selection Commission Vetnory College, Patna - 14
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 3904 of 2015
===========================================================
1. Jayanti daughter of Sri Rajiv Ranjan Prasad Singh, wife of Sri Sunil Kumar
Singh, Resident of village- Ithar, P.O.- Barha, P.S.- Bisfi, Via- Benipatti, District-
Madhubani. (Roll. No. 10300476)
2. Shabnam Kumari daughter of late Ram Niranjan Mishra, wife of Ram Naresh
Thakur, Resident of village and P.O.- Radhauli, P.S.- Bisfi, District- Madhubani.
(Roll No. 10310961)
3. Kumari Shiromani daughter of Sri Ramdeo Singh, Resident of village and P.O.-
Mahendrapur, P.S.- Matihani, District- Begusarai. (Roll No. 10302877)
4. Rani Kumari daughter of Maya Shankar Thakur, wife of Bijay Kumar Pandey,
Resident of village and P.O.- Chaita North, P.S.- Angarghat, District- Samastipur.
(Roll No. 10310646)
5. Kumari Sanju Sinha daughter of Sri Ram Chandra Prasad, wife of Sunil Kumar,
Resident of village, P.O- Kathauli, P.S. Noorsarai, District- Nalanda. (Roll No.
10306169)
6. Anita Kumari daughter of Deo Narayan Mahto, Resident of village- Shamnaha
Bada tole, P.O.- Shomnaha Mirzanagar, District- Samastipur. (Roll No. 10305108)
7. Pratima Kumari daughter of Yogendra Prasad, Resident of village- Hasanchak,
P.O.- Raisa, P.S.- Chandi, District- Nalanda. (Roll No. 10307705)
8. Pushpa Kumari daughter of Jungi Prasad, wife of Sri Santosh Kumar, Resident of
C/O Shanker Mehta, village and P.O.- South Parsauni, P.S.- Bisfi, District-
Madhubani. (Roll No. 10314109)
9. Premlata Kumari daughter of Awadh Kishore Prasad, Resident of village-
Lodipur, P.O.- Bodhibigha (Ramghat), P.S.- Chandi, District- Nalanda. (Roll No.
10307279)
10. Rekha Kumari daughter of Rajnikant Prasad, Resident of village- Pinipar, P.O.-
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
27 /42
Gankura, P.S.- Chandi, District- Nalanda. (Roll No. 10315289)
11. Pramila Kumari daughter of Sri Yamuna Prasad, Resident of village- Teka
Bigha, P.O.- Amraura, P.S.- Chandi, District- Nalanda. (Roll No.10304687)
12. Rukmini Kumari daughter of Sri Ramjee Prasad, Resident of village- Sinhuara,
P.O.- Mahkar, P.S.- Chandi, District- Nalanda. (Roll No. 10311704)
13. Kumari Sarita Sinha daughter of Sri Dinesh Prasad Sinha, Resident of village-
Hasanchak, P.O.- Raisa, P.S.- Chandi, District- Nalanda. (Roll No. 10306276)
14. Pramila Kumari daughter of Sheo Nath Mahto, Resident of village and P.O.-
Harpur Pusa, P.S.- Pusa, District- Samastipur. (Roll No. 10309639)
15. Shashi Kumari daughter of Sri Mahavir Tiwari, wife of Sri Kailash Kumar
Pandey, Resident of village and P.O.- Namapur, Via- Pusa, P.S.- Chakmahesi,
District- Samastipur. (Roll No. 10304289)
16. Guriya Kumari daughter of Sri Ram Naresh Thakur, Resident of village-
Rampur Bakhri, P.O.- Basantpur Bakhri, P.S.- Sakra, District- Muzaffarpur. (Roll
No. 10316347).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Health Department, Govt. of Bihar, Patna.
3. The Civil Surgeon -cum- Chief Medical Officer, Madhubani.
4. The In-charge Medical Officer, Bisfi Block, District- Madhubani.
5. Bihar Staff Selection Commission, Govt. of Bihar, P.O.- Veterinary College,
Patna-14 through its Secretary.
6. The Secretary, Bihar Staff Selection Commission, Govt. of Bihar, P.O.-
Veterinary College, Patna-14.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 3907 of 2015
===========================================================
1. Anita Mehta D/o Ram Rah Singh , wife of Ajay Kumar Singh resident of
village- Ameth , P.O. - Bhitti , P.S. - Mohania , District- Kaimur.
2. Sarita Kumari D/o Late Raghunath Singh, wife of Shambhu Kumar resident of
village - Adamapur, P.O. - Torni , P.S. - Sheosagar , District- Rohtas.
3. Manita Kumari D/o Raghunath Singh , wife of Nagendra Kumar Verma
resident of village+ P.O. - Bhadokhar, P.S. - Tilauthu , District - Rohtas.
4. Kiran Kumari , D/o Sri Maheshwar Singh , wife of Nagendra Singh resident of
Village + P.O. - Jhalkhoriyan , P.S. - Agrer , District- Rohtas.
5. Mansha Kumari Patel D/o Baldau Singh , Wife of Mahendra Singh resident of
village+P.O.+P.S- Bhabua , Ward No. 13, District - Kaimur at bhabhua.
6. Sanju Kumari D/o Raghunath Singh , W/o Babulal Singh R/o village+ P.O. -
Dumari , P.S. - Sheosagar, District- Rohtas.
7. Asha Sinha D/o Vijay Bahadur Sinha , wife of Ramesh Singh resident of village
+ P.O. - Takiya , P.S. - Sasaram , District- Rohtas
8. Geeta Kumari Verma D/o Dasharath Ram , wife of Pramod Kumar Singh
resident of village - Khilanganj , P.O. +P.S.- Sasaram , District- Rohtas.
9. Saraswati Kumari D/o Sri Dwarika Chaudhary , W/o Harendra Kumar Singh
resident of Village - Garura, P.O. - Kunar, P.S. - Sheosagar , District - Rohtas.
10. Sunita Kumari D/o Ashok Tiwary , wife of Sri Madan Kumar Dubey , R/o
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
28 /42
village- Kurwa, P.O.-Gotpa, P.S.- Agrer , District- Rohtas.
11. Kumari Rajni Kanta, D/o Mudrika Kewat , resident of village - Koriyawan ,
Garh , P.O.- Ushmanchak , P.S. - Masaurhi , District - Patna.
12. Brinda Kumari D/o Sri Sadhu Saran Vishwakarma , W/o Shyam Narayan
Vishwakarma , R/o Village - Patna, P.O. - Bara, P.S. - Navinagar , District-
Aurangabad.
13. Sanju kumari , D/o Manan Prasad Gupta , wife of Sri Satish Kumar R/o village
- khilanganj, P.O.+P.S. - Sasaram , District- Rohtas.
14. Sujata Kumari D/o Sri Borahan Paswan , R/o village - Ghoraghat, P.S. -
Bariyarpur, District- Munger.
15. Savita Kumari D/o Late Thakur Singh , W/o Dadan Singh R/o village - Khadej
, P.O.- Dhanej , P.S. - kargahar, District- Rohtas .
16. Gita Kumari D/o Lal Bahadur Singh , wife of Sri Birendra Singh resident of
village +P.O. - Belwaiyan , P.S. - Dinara , District - Rohtas
17. Mamta Kumari D/o Ram Dayal Singh , wife of Dhirendra Kumar Singh
resident of village+ P.O.- Araruan , P.S. - Kargahar, District - Rohtas
18. Sangita Kumari D/o Ramdash Chaudhary , wife of Sanhay Kumar R/o village
- Chaita Bahori P.O.- Siyawonk , P.S. - Sanjhauli , District- Rohtas.
19. Asha Kumari D/o Banarsi Singh , wife of Arvind Singh R/o village -
Dhanpura , P.O.- Chilharua , P.S. - Dinara, District- Rohtas.
20. Umrawati Kumari D/o Raghubans Kumar , wife of Madan Singh R/o village -
Chanka , P.O. - Penar, P.S. - Nokha, District- Rohtas.
21. Dharamsheela Kumari , D/o Anirudh Singh , wife of Surya Kumar Singh R/o
village- Karigain , P.O. - Nauhatta, P.S. - Belaon , District- Kaimur.
22. Kumari Manju Singh D/o Bhoalain Singh , wife of Santosh Kumar Singh , R/o
village- Shahmal Khaira, P.O.-Balathari , P.S. - Kochas , District- Rohtas.
23. Nilam Kumari D/o Halkhori Prasad , Wife of Ravi Kumar R/o village -
Mahadiganj , P.O.- Sasaram , P.S. - Sasaram , District - Rohtas
24. Nibha Kumari D/o Sadanand Singh , wige of Mukesh Singh , resident of
village- Parthu , P.O. - Parthu , P.S. - Ekangarsarai, District- Nalanda.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Health Department,
Government of Bihar, Patna.
2. The Bihar Staff Selection Commission, Patna- 14 throughits Chairman
3. The Secretary, Bihar Staff Selection Commission, Veterinary College, Patna-14 .
4. The Chief Medical Officer cum Civil Surgeon, District - Aurangabad.
5. The Ciivil Surgeon, Sasaram, District- Rohtas .
6. The Civil Surgeon Bhabhua, District- Kaimur.
7. The District Magistrate, Aurangabad, District- Aurangabad.
8. The District Magistrate, Sasaram, District- Rohtas.
9. The District Magistrate, Bhabhua, District- Kaimur.'
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4252 of 2015
===========================================================
1. Rinki Kumari , daughter of Ram Prasidh Singh and wife of Binay Kumar Bhakta,
resident of village and P.O. Raghunathpur, P.S. Saraiya, District- Muzaffarpur.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
29 /42
2. Soni Kumari, daughter of Briksha Singh and wife of Saroj Kumar, Resident of
village- Harpur, P.O. Gidha, P.S. Saraiya, District- Muzaffarpur.
3. Kumari Asha Sinha, daughter of Late Ram Prakash Singh and wife of Satyab
Narayan Prasad, resident of village- Sarmastpur, P.O. Chowk Sarmastpur, P.S.
Sakra, District- Muzaffarpur.
4. Kumari Usha Rani, daughter of Ram Chandra Sah and wife of Sri Dinesh Prasad,
resident of village- Jahingra, P.O. Damodarpur, P.S. Pipra, District- East
Champaran at Motihari.
5. Bibha Kumari, daughter of Dwarika Rai and wife of Chandra Bhushan Prasad
Singh, resident of village- Prahaladpur, Tole- Gangapur, P.O. Narsinghpur, Via-
Ramna, P.S. Mushahari, District- Muzaffarpur.
6. Ranjana Kumari, daughter of Girija Nandan Chaudhary, Resident of village-
Bela Chapra, P.O. M.I.C. Bela, P.S. Mithanpura, District- Muzaffarpur.
7. Asha Kumari, daughter of late Suryadev Trivedi and wife of Devendra Kumar
Trivedi, resident of village and P.O. Jalalpur, P.S. Mushahari, District-
Muzaffarpur.
8. Suman Kumari, daughter of Sri Bishwanath Prasad Singh and wife of Arbind
Kumar Thakur, resident of village- Pandit Pakari, P.S. Subhankarpur, P.S. Kanti,
District- Muzaffarpur.
9. Kumari Meera, daughter of Kameshwar Prasad Singh and wife of Akhilesh
Kumar Singh, resident of village and P.O. Fatehabad, P.S. Paroo, District-
Muzaffarpur.
10. Anuj Kumari, daughter of Late Satish Kumar Thakur and wife of Sanjay
Kumar, resident of village- Madhuban, P.O. Silout , P.S. Maniyari, District-
Muzaffarpur.
11. Sadhna Kumari, daughter of Mulan Singh, Resident of village and P.O. Kubauli
Ram, P.S. Bangra, District- Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Health Department, Government of Bihar, Patna.
3. The Director-in- Chief, Health Services, Bihar, Patna.
4. The Staff Selection Commission, Bihar, Patna through the Secretary,
5. The Secretary, Staff Selection Commission, Bihar, Patna.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4897 of 2015
===========================================================
1. Lovely Kumari D/o Gopal Thakur resident of Patliputra Colony Jamui, P.S.
Jamui, District- Jamui.
2. Narmada Kumari D/o Bhaso Singh residnet of Village- Ghosaith , P.S. Piri
Bazar , District- Lakhisarai.
3. Neetu Kumari D/o Late Sukheo Singh resident of Court area Jagdamba Sadan
in front of Sadar Hospital Lakhisarai, P.S. & District- Lakhisarai.
4. Sabita Kumari D/o Govind Sao resident of Jai Nagar Lali Pahari , P.S. &
District - Lakhisarai.
5. Mani Kumari D/o Jhuna Singh resident of village- Rampur , P.S. Suryagarha,
District- Lakhisarai.
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
30 /42
6. Archana Kumari , D/o Binod Pd. Mehta , resident of village - Amarpur, P.S.
Medni chowki , District- Lakhisarai.
7. Kumari Mani Mala D/o Ram Chandra Chaudhary , resident of village + P.O.
Mano , P.S. Suryagarha, District- Lakhisarai.
8. Kumari Manjula Sinha D/o Parmanand Singh resident of village Dih Kishunpur
, P.S. Medni Chowki, District - Lakhisarai.
9. Kumari Asha D/o Saryug Pd. Resident of Olipur Road Jamalpur, P.S. Jamalpur,
District - Munger.
.... .... Petitioner/s
Versus
1. The State of Bihar through Secretary Bihar Staff Selection Commission, Patna.
2. The District Magistrate-cum-Chairman, Districit Health Society, Jamui.
3. The Civil Surgeon-cum-Chief medical Officer, Jamui.
4. The Medical Officer, Primary Health Centre, Jamui.
5. The Incharge Medical Officer, Primary Health Centre Suryagarha, District-
Lakhisarai.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 4454 of 2015
===========================================================
1. Mira Kumari daughter of Sri Yadunandan Singh and wife of Sri Mukesh Kumar
resident of village - Madhui, P.O. Susta Madhopur, P.S. Kurhani, District -
Muzaffarpur.
2. Rubi Kumari daughter of Sri Budhadeo Mishra and wife of Lalan Kumar Sharma
resident of village - Rampur Ratnakar (Sarsai), via - Dumri, P.S. Sarai, District -
Vaishali at Hajipur.
3. Nutan Kumari daughter of Sri Baleshwar Thakur and wife of Sri Navin Kumar
resident of village - Mahmmadpur Bada, via - Silout, P.S. - Sakra, District -
Muzaffarpur.
4. Pushpa Kumari daughter of Sri Ram Suresh Thakur and wife of Sri Shyam
Nandan Mishra resident of village and P.O. Imadpur, P.S. Bhagwanpur, District -
Vaishali at Hajipur.
5. Amrita Kumari daughter of Nawal Kishore Mishra Resident of near Krishna
Sweets, Kalambag Chowk, P.O. Head Post Office, P.S. Muzaffarpur Town, District
- Muzaffarpur.
6. Mina Karan daughter of Sri Brij Nandan Lal and wife of Sri Kumar Dinesh
resident of village - Dhurlakh, P.O. Kishanpur, P.S. Varish Nagar, District -
Samastipur.
7. Pratibha Kumari daughter of Sri Satya Narayan Thakur and wife of Rabindra
Kumar Pandey resident of village - Tarwar East Tola, P.O. Tarwar, P.S. Bheldi,
District - Saran at Chapra.
8. Pratibha Kumari daughter of Sri Ambika Prasad Thakur and wife of Sri Sumant
Kumar Singh resident of village and P.O. Khalispur, P.S. Sarai Ranjan, District -
Samastipur.
9. Kanchan Lata daughter of Sri Krishnadeo Narayan Singh and wife of Sri Ravi
Shankar resident of Mohalla - Doctors Colony, Rasalpur, P.O. Bhikhanpur, P.S.
Ahiyapur, District - Muzaffarpur.
10. Rinka daughter of Sri Kriti Deo Chaudhary and wife of Sri Pramod Kumar
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
31 /42
resident of village - Kuari, P.O. Madhaul, via - Bakhra, P.S. Paroo, District -
Muzaffarpur.
11. Nirmala Kumari daughter of Sri Ram Janam Mishra and wife of Sri Kaushal
Kishore Shahi resident of near S.S. Medical Hall, Lenin Chowk, P.S. Kazi
Mohammadpur, District - Muzaffarpur.
12. Pushpa Kumari daughter of Sri Pawan Kumar Chaoudhary and wife of Manoj
Kumar Chaudhary resident of village and P.O. Kharauna Dih, P.S. Kurhani, District
- Muzaffarpur.
13. Kumari Sunita daughter of Late Shobhi Singh and wife of Sri Diwakar Rai
resident of village - Pandey Tola, P.O. Lalgarh, P.S. Bettiah Muffasil, District -
West Champaran at Bettiah.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Health Department, Government of Bihar, Patna.
3. The Director-in-Chief, Health Services, Bihar, Patna.
4. The Staff Selection Commission, Bihar, Patna through the Secretary.
5. The Secretary, Staff Selection Commission, Bihar, Patna.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 5324 of 2015
===========================================================
1. Shail Kumari Daughter of Sri Yasodhar Jha , wife of Girish Mohan Thakur
resident of village- Bharam Gayani , P.S. + P.O.- Bhawanipur, District - Purnea, ( Is
working in Primary Health Centre, Dagaruwa as an ANM (R)).
2. Pushpa Kumari D/o Sri Ram Krishna Prasad Sinha, wife of Ramanand Prasad
village - Bhatu Bigha, P.O+ P.S. - Ben , District- Nalanda. (Is working in Primary
Health Centre, Dagaruwa as an ANM(R)).
3. Nilam Kumari D/o Taneshwar Mahto , wife of Narendra Kumar village -
Kumarpur, P.O.- Katahara, P.S. - Sultanganj, District- Bhagalpur. (Is working in
Pricmary Health Centre, Dagaruwa as an ANM(R)).
4. Kumari Radhika D/o Arvind Prasad , wife of Awadhesh Kumar, resident of
village- Mahanandpur, P.S. - Deepnagar, Distric- Nalanda . (Is working in Primary
Health Centre, Dagaruwa as an ANM (R)).
5. Sunita Kumari D/o Sri Satinaryan Singh village- Pensalla, Post- Bherwar, P.S.-
Begusarai, District- Begusarai, (Is working in Primary Health Centre, Dagaruwa as
an ANM(R)).
6. Madhuri Kumari D/o Chandeshwar Prasad , wife of Sunil Kumar village -
Balchan Bigha , P.O. + P.S. - Ben, District - Nalanda . (Is working in Primary
Health Centre, Dagaruwa as an ANM(R)).
7. Bindu Kumari D/o Upendera Prasad , wife of Jitendra Chourasia, village -
Gamghtta, P.O. - Shergharh, P.S. - Gogari, District- Khagaria. (Is working in
Primary Health Centre, Dagaruwa as an ANM(R)).
8. Meena Kumari D/o Chhotu Mahto, wife of Jay Prakash Narayan Singh village-
Mudhari, P.O.- Mudhari, , P.S. - Harnot, District- Nalanda. (Is working in Primary
Health Centre, Dagaruwa as an ANM(R)).
.... .... Petitioner/s
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
32 /42
Versus
1. The State of Bihar through the Principal Secretary, Health Department,
Government of Bihar, Patna.
2. The Principal Secretary, Health Department, Government of Bihar, Patna.
3. The Director General of Health Service, Government of Bihar, Patna.
4. The District Magistrate Purnea.
5. The Civil Surgeon-Cum-Chief Medical officer, Purnea.
6. The Bihar Staff Selection Commission, Government of Bihar, Veterinary
College, Patna, through its Chairmen.
7. The Chairmen Bihar Staff Selection Commision, Government of Bihar,
Veterinary College, Patna.
8. The Secretary Bihar Staff Selection Commission, Government of Bihar,
Veterinary College, Patna.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 5329 of 2015
===========================================================
1. Punam Kumari Daughter Of Sri Ram Prasad, Working As Anm (R), Primary
Health Centre, Ghost Under Civil Surgeon Cum Member Secretary, District Health
Society, Jehanabad (Bihar) Resident Of Village- East Unta (Jehanabad), Post-
Jehanabad District- Jehanabad (Bihar).
.... .... Petitioner/S
Versus
1. The State Of Bihar through Chief Secretary, Government Of Bihar, Patna.
2. The Principal Secretary, Department Of Health, Government Of Bihar, Patna.
3. The District Magistrate, Jehanabad.
4. The Director In Chief, Medical Services, Department Of Health, Government Of
Bihar, Patna.
5. The Executive Director, State Health Society, Bihar, Patna.
6. The Deputy Director, Department Of Health, Government of Bihar, Patna.
7. The Civil Assistant Surgeon cum Chief Medical Officer, Jehanabad.
8. The Civil Surgeon cum Member Secretary, District Health Society, Jehanabad.
9. The Medical Officer Incharge, Primary Health Centre, Ghost District- Jehanabad.
10. The Secretary, Bihar Staff Selection Commission, Post- Vetenary College,
District- Patna- 800014.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 5353 of 2015
===========================================================
1. Anju Kumari daughter of Shree Laxmi Narayan Verma, Resident of village and
P.O.- Malinagar, Via- Pusa, District- Samastipur. (Roll. No. 10303723)
2. Mintu Kumari daughter of Shree Ram Nandan Singh, Resident of village and
P.O- Bihat Tola Masnadpur, P.S.- Barauni, District- Begusarai. (Roll No.
10315064)
3. Punam Kumari daughter of late Gauri Shankar Thakur and wife of Shree Ramjee
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
33 /42
Thakur, Resident of village and P.O.- Malinagar, Via- Pusa, District- Samastipur.
(Roll. No.10303495)
4. Renu Kumari daughter of Shree Raja Ram Singh, Resident of village and P.O.-
Birupur, P.S.- Birupur, District- Lakhisarai. (Roll No. 10304905)
5. Ram Pyari Kumari daughter of Shree Jitu Yadav, Wife of Shree Ram Kalewar
Yadav, Resident of village- Akashpura, P.O- Kewalpatti, P.S.- Khajauli, District-
Madhubani. (Roll No. 10315698)
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Health Department, Govt. of Bihar, Patna.
3. The Civil Surgeon-cum-Chief Medical Officer, Darbhanga.
4. The In-charge Medical Officer, Kiratpur Primary Health Centre, District-
Darbhanga
5. Bihar Staff Selection Commission, Govt. of Bihar, P.O.- Veterinary College,
Patna-14 through its Secretary.
6. The Secretary, Bihar Staff Selection Commission, Govt. of Bihar, P.O.-
Veterinary College, Patna-14.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 5484 of 2015
===========================================================
1. Anju Kumari D/o Bhagwan Singh, wife of Anil Prasad Sharma, resident of
village- Abgil, P.O.- Abgil, P.S.- Korma, District- Sheikhpura.
2. Sunaina Kumari D/o Kanchan Singh, wife of Manoj Prasad Singh, resident of
village- Abgil, P.O.- Abgil, P.S.- Korma, District- Sheikhpura.
3. Anita Kumari D/o Karyanand Singh, resident of village- Abgil, P.O.- Abgil, P.S.-
Korma, District- Sheikhpura.
.... .... Petitioner/s
Versus
1. The Bihar Staff Selection Commission Patna through its Secretary, Veterinary
College, Patna.
2. The State of Bihar through Principal Secretary, Health Department, Government
of Bihar, Patna.
3. The Director, Health Services, Bihar, Patna.
4. The Vigilance Commissioner, Bihar, Patna.
.... .... Respondent/s
===========================================================
Appearance :
(In CWJC No. 3634 of 2015)
For the Petitioner/s : Mr. Binod Kumar
For the State : Mr. Arvind Kumar No. 1- SC13
For the Commission : Mr Kamla Kant Upadhyay
(In CWJC No. 3338 of 2015)
For the Petitioner/s : Mr. Shri Krishna Sinha
For the Respondent/s : Mr. Abbas Haider- SC16
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
34 /42
(In CWJC No. 5024 of 2015)
For the Petitioner/s : Mr Rajendra Pd. Singh, Sr. Advocate
Mr. Rajeev Kumar Singh
Mr Manoj Kumar
For the Respondent/s : Mr. SC11- Ashok Kumar
(In CWJC No. 4487 of 2015)
For the Petitioner/s : Mr. Ashutosh Kumar Verma
For the Respondent/s : Mr. GP12-Madhuresh Prasad
(In CWJC No. 3784 of 2015)
For the Petitioner/s : Mr. Binod Kumar
For the Respondent/s : Mr. Dr. Anshuman- SC14
(In CWJC No. 4634 of 2015)
For the Petitioner/s : Mr. Arvind Kumar Sinha
For the Respondent/s : Mrs. GA10- Nivedita Nirvikar
(In CWJC No. 4740 of 2015)
For the Petitioner/s : Mr. Parmod Kumar
For the Respondent/s : Mr. GP20- Nadeem Seraj
(In CWJC No. 3735 of 2015)
For the Petitioner/s : Mr. Sanjay Prasad
For the Respondent/s : GA13- Smt. Namrata Mishra
(In CWJC No. 5147 of 2015)
For the Petitioner/s : Mr. Abhay Shankar Singh
For the Respondent/s : Mr. Sumant Kumar Singh, AC to GA 3
(In CWJC No. 5143 of 2015)
For the Petitioner/s : Mr. Rajesh Kumar
For the Respondent/s : Mr. AAG4- J.P. Karn
(In CWJC No. 4830 of 2015)
For the Petitioner/s : Mr. Vijay Kumar Singh
For the Respondent/s : Mr. Dinbandhu Singh, GP 9
(In CWJC No. 4291 of 2015)
For the Petitioner/s : Mr Rajendra Pd. Singh, Sr. Advocate
Mr. Rajeev Kumar Singh
Mr Mukesh Kumar Singh
For the State : Mr. Nadeem Seraj, GP 20
For the Commission : Mr S.S.Sundaram
(In CWJC No. 4314 of 2015)
For the Petitioner/s : Mr. Dhirendra Kumar Gupta
For the Respondent/s : Mr. Ram Balak Mahto, AG
(In CWJC No. 4506 of 2015)
For the Petitioner/s : Mr. Shri Krishna Sinha
For the Respondent/s : Mr. Raju Giri- GP30
(In CWJC No. 4292 of 2015)
For the Petitioner/s : Mr. Uday Prakash Shrarma
For the Respondent/s : Mr. AAG15- Yogendra Pd. Singh
(In CWJC No. 4350 of 2015)
For the Petitioner/s : Mr. Dhirendra Kumar Gupta
For the Respondent/s : Mr. Ram Balak Mahto, AG
(In CWJC No. 22344 of 2014)
For the Petitioner/s : Mr. Dhirendra Kumar Jha
For the Respondent/s : Mr. GP19- Rajesh Kumar
(In CWJC No. 4432 of 2015)
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
35 /42
For the Petitioner/s : Mr. Mukesh Kumar No-1
For the Respondent/s : Mr. Uday Shankar Sharan Singh- GP1
(In CWJC No. 4312 of 2015)
For the Petitioner/s : Mr. Dhirendra Kumar Gupta
For the Respondent/s : Mr. GP16- Rajesh Singh
(In CWJC No. 4411 of 2015)
For the Petitioner/s : Mr. Krishna Chandra
For the Respondent/s : Mr. SC30- Avinash Kumar
(In CWJC No. 3471 of 2015)
For the Petitioner/s : Mr. Parmanand Pd. Nr. Sahi
For the Respondent/s : Mr. SC16- Abbas Haidar
(In CWJC No. 4468 of 2015)
For the Petitioner/s : Mr. Sanjay Prasad
For the Respondent/s : Mr. SC6- Manindra Kishore Singh
(In CWJC No. 4669 of 2015)
For the Petitioner/s : Mr. Anirudh Kumar Sinha
For the Respondent/s : Mr. Pandey S Sahay, SC 31
(In CWJC No. 4851 of 2015)
For the Petitioner/s : Mr. Ramchandra Singh
For the Respondent/s : Mrs. Geeta Kumari, GP 28
(In CWJC No. 3609 of 2015)
For the Petitioner/s : Mr. Amarendra Narayan
For the Respondent/s : Mr. Gautam Bose, AAG 8
(In CWJC No. 3432 of 2015)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. SC18- N. Hoda Khan
(In CWJC No. 3275 of 2015)
For the Petitioner/s : Mr. Abhoy Kumar Kashyap
For the Respondent/s : Mr. GP21- Sanjay Pandey
(In CWJC No. 3904 of 2015)
For the Petitioner/s : Mr. Abhay Shankar Singh
For the Respondent/s : Mr. GP32-Harish Kumar
(In CWJC No. 3907 of 2015)
For the Petitioner/s : Mr. Ramchandra Singh
For the Respondent/s : Mr. AAG7- Shivendra Kishore
(In CWJC No. 4252 of 2015)
For the Petitioner/s : Mr. Vijay Kumar Singh
For the Respondent/s : Mr. GP8- Manish Kumar
(In CWJC No. 4897 of 2015)
For the Petitioner/s : Mr. Jai Prakash Singh
For the Respondent/s : Mr. SC26- Amar Nath Deo
(In CWJC No. 4454 of 2015)
For the Petitioner/s : Mr. Vijay Kumar Singh
For the Respondent/s : Mr. GP7- D.K. Prasad
(In CWJC No. 5324 of 2015)
For the Petitioner/s : Mr. Praveen Kumar Agrawal
For the Respondent/s : Smt. Namrata Mishra- GA13
(In CWJC No. 5329 of 2015)
For the Petitioner/s : Mr. Munna Pd Dixit (M.P. Dixit)
Mr Sanjay Kumar Choubey
For the Respondent/s : Smt. Binita Singh- GP31
(In CWJC No. 5353 of 2015)
Patna High Court CWJC No.3634 of 2015 dt.01-05-2015
36 /42
For the Petitioner/s : Mr. Abhay Shankar Singh
For the Respondent/s : Mr. Ritesh Kumar- SC33
(In CWJC No. 5484 of 2015)
For the Petitioner/s : Mr. Pramod Kumar
For the Respondent/s : Mr. P.K. Verma, AAG 5
===========================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT
Date: 1-05-2015 A large number of writ applications came to be filed after the Bihar Staff Selection Commission notified the result on 9.2.2015 for appointment on the post of Auxiliary Nurses Midwife (ANM). All the writ applications made one allegation or the other against the Staff Selection Commission against the manner such exercise for selection had been carried out, which, according to the petitioners, require interference by the Court.
2. The allegations are that proper marking for academic and training have not been given to candidates. In fact, people, who deserve less marks for experience, have been given more marks and people with more experience have been given less marks. It is also insinuated that for mala fide reason, a cut-off marks was introduced for interview, which has created undue discrimination against the present petitioners as people have been given marks in interview who were favourites. Besides, there was no provision for keeping minimum cut-off marks for interview but the Staff Selection Commission still decided to do so which has created unnecessary impediment in the selection and appointment of the petitioners on the post of ANM.
3. Advertisement no.03030114 was published showing total Patna High Court CWJC No.3634 of 2015 dt.01-05-2015 37 /42 vacancies of 3930 on the post of ANMs. The details of eligibility etc. were provided for in the advertisement also notified on the website of the Commission. Thousands of applicants applied online. On the basis of declaration and details provided by candidates, check list was prepared, tabulation was done and thereafter on conduct of interview, marks came to be awarded and merit list prepared. The category wise vacancies with the number of recommended candidates, requiring minimum qualifying marks for interview for various categories and cut-off marks of recommended candidates have been drawn up in a tabulatory form was tendered before this Court, which is reproduced herein below :
"BIHAR STAFF SELECTION COMMISSION, PATNA ANM CATEGORY WISE VACANCY General BC MBC SC ST WBC Total 2078 386 870 801 64 145 4344 RECOMMENDED CANDIDATES General General BC BC MBC SC ST WBC Total Disable Dis able 2053 25 353 33 870 801 64 145 4298 Required Minimum Qualifying Marks in Interview General BC MBC SC ST WBC Female 6 5.475 5.1 4.8 4.8 4.8 4.8 Patna High Court CWJC No.3634 of 2015 dt.01-05-2015 38 /42 Cut-off Marks of Recommended Candidates General General BC BC MBC SC ST WBC Disable Disable 70.94 36.17 69.17 43.61 43.54 34.78 39.08 68.39
4. The above table has been reproduced because the entire results of the candidates have been declared within the parameters indicated above. Besides the same, a detailed counter affidavit has also been filed on behalf of the Bihar Staff Selection Commission denying any wrong doing in the exercise carried out by them for selection on the post of ANMs. They have explained the mechanism adopted for selection of ANMs and according to them, there is no deviation of any kind. It is the stand of the counsel for the respondent Staff Selection Commission that majority of these allegations are more made than made out and the allegations have been made only to create prejudice and to frustrate the selection process and appointment since for a long period of time the appointments have not been made on the post of ANMs. Public at large are suffering due to such vacancies.
5. Many a counsels appeared before the Court in their writ applications and a list of candidates with their roll numbers was furnished to the Court, which are said to be gross cases, which establish the wrong doing on the part of the Staff Selection Commission. Those roll numbers were picked up and furnished to the counsel for Staff Selection Commission to Patna High Court CWJC No.3634 of 2015 dt.01-05-2015 39 /42 verify about either non- award of marks of experience or academic qualification, the caste or category, which the candidates belong etc. etc.
6. To be fair to the Commission, the counsel on the very next date produced a declaration where the details of all the candidates, whose roll numbers were furnished to the Court, which included their original application, the check list, the marks so awarded as per the results. The above information was also shared with the counsels representing different petitioners and except for nit-picking nothing tangible emerged, which could support the allegation made with regard to procedure adopted for award of marks in the academic, the experience and the interview. The Court, therefore, did come to a considered opinion that all the allegations are more made than made out.
7. In addition to the above, counsel for the Staff Selection Commission furnished to the Court the complete tabulation sheet of all the candidates, which does indicate the true position as to which candidate stood where. The Court did an exercise of random checking of award of marks etc. and the merit position of such candidates. None of the counels could pinpoint any discrepancy depending on their over all marks position. No wrong was found in the manner the tabulation had been done with regard to each and every candidate, based on which the final merit list for various categories came to be drawn up and notified.
8. Counsel for the Staff Selection Commission also produced Patna High Court CWJC No.3634 of 2015 dt.01-05-2015 40 /42 before this Court the final merit list of selected and notified candidates. The recommendations have been made on the basis of number of vacancies against various categories of candidates, the cut-off marks, the percentage etc. which has already been reproduced in earlier part of the order.
9. On verification of the entire material by the Court and after giving a very extensive and patient hearing to the counsel for the petitioners, the Court comes to only one considered opinion that the allegations made against the Staff Selection Commission with regard to wrong doing in the exercise for appointment of ANMs was mischievous, false and without any substance. All these writ applications have been basically filed by the disgruntled candidates, who have not been able to succeed in the exercise conducted by the Staff Selection Commission for the post of ANMs.
10. Coming to the question of keeping a cut-off marks in the interview, this Court had occasion to deal with an identical submission in the matter of appointment of ANMs Grade A which was the case of Uganta Kumari and others v. the State and others i.e. CWJC No.20709 of 2014 and other analogous cases, decided on 15.4.2015.
11. The Court had this to say :
"Keeping cut off marks for interview cannot be said to be alien to concept of recruitment and selection. Looking at the above marks, which was assigned for interview as well as the percentage indicated above, it is Patna High Court CWJC No.3634 of 2015 dt.01-05-2015 41 /42 further held by this Court that the same cannot be said to be arbitrary or discriminatory. After all, the post of GNM is an important post, especially of Grade „A‟ Nurse. There is an onerous duty to not only take care of patients but even administer medication correctly in terms of the direction of the treating doctors. These days they even have to handle many sophisticated medical equipments as well.
Many a times, candidates obtain degrees across the board from various institutions but that by itself cannot be treated to be the basis for judging somebody‟s capability and competence. In fact, conduct of interview has importance. Since the percentage of cut off for such interview is minimal, therefore, all those, who did not qualify in interview, are not required to be selected. In totality, this was a case where more heat was generated on wild allegations about selection process, which had been conducted by the Bihar Staff Selection Commission, rather than actual state of affairs, on verification."
12. The above quote is a complete answer to the submission of the counsels with regard to keeping cut-off marks in interview for the candidates.
13. In totality, therefore, though initially this Court did put an order of restraint of appointments on the basis of recommendation and the results so declared by the Staff Selection Commission, the same is required Patna High Court CWJC No.3634 of 2015 dt.01-05-2015 42 /42 to be now withdrawn. All the writ applications are required to be dismissed as, prima facie, the Court is satisfied that there is no unfairness or lack of fair play in the exercise done for selection of ANMs by the Staff Selection Commission.
14. The Commission is, therefore, directed to recommend the names for appointment and the State is ordered to appint the recommended candidates without further delay as enough time has already been lost on the litigation.
15. Before parting, if any candidate has any doubt left with regard to award of marks etc. in relation to her/ him, she/he has freedom to approach the secretary of the commission to settle any lurking doubt still left in her/his mind.
(Ajay Kumar Tripathi, J) sk U