Madhya Pradesh High Court
Annu @ Anwar vs The State Of Madhya Pradesh on 18 March, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 11330 of 2024 (ANNU @ ANWAR Vs THE STATE OF MADHYA PRADESH) Dated : 18-03-2024 Shri Vivek Shukla - Advocate for the applicant.
Smt. Garima Tiwari - Panel Lawyer for the State.
As prayed for, list the case after one week.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 3/19/2024 2:39:32 PM