Section 6(1) in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018
(1)All Appointments to the Service shall be made in the manner as specified in Appendix ‘B’:Provided that if no suitable candidate is available for appointment to the Service by promotion or by direct appointment, the appointment to the service shall be made by transfer of a person holding an analogous post under the State Government or Government of India.
