Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 374(1)] [Section 374] [Entire Act]

State of Assam - Subsection

Section 374(1)(a) in Gauhati Municipal Corporation Act, 1971

(a)With the sanction of the Corporation determine the name or number by which any street or public place vested in the Corporation shall be known;