Rajasthan High Court - Jodhpur
Bhanwar Lal Jat vs State Of Raj. & Ors. on 16 April, 2014
Author: Govind Mathur
Bench: Govind Mathur
D.B. CIVIL SPECIAL APPEAL(WRIT) NO.409/2014
BHANWAR LAL JAT V/S STATE OF RAJ. & ORS.
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DATE OF ORDER 16.04.2014 HON'BLE MR. GOVIND MATHUR,J HON'BLE MR. ATUL KUMAR JAIN ,J Mr.K.S.Gill for the appellant The learned counsel for the appellant wants to withdraw this appeal. Dismissed accordingly. [ATUL KUMAR JAIN], J. [GOVIND MATHUR], J. Anil Singh