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Punjab-Haryana High Court

The State Of Punjab And Others vs Jaimal Singh And Another on 23 December, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                   R.F.A. No.2420 of 2000 (O&M)
                                   (L.A.C. No.860 of 1997)


The State of Punjab and others                     ...Appellants

                                Versus

Jaimal Singh and another                           ...Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.

Present:     Mr. Ashok Aggarwal, Advocate General, Punjab with
             Mr. Alok Jain, Additional Advocate General, Punjab.

             Mr. R.S. Manhas, Advocate for the land owners.

                        *****

RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2110 of 1999, titled as Punjab State and others Vs. Sher Singh.




23.12.2011                               (RAJESH BINDAL)
hemlata                                     JUDGE