Punjab-Haryana High Court
The State Of Punjab And Others vs Jaimal Singh And Another on 23 December, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.2420 of 2000 (O&M)
(L.A.C. No.860 of 1997)
The State of Punjab and others ...Appellants
Versus
Jaimal Singh and another ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: Mr. Ashok Aggarwal, Advocate General, Punjab with
Mr. Alok Jain, Additional Advocate General, Punjab.
Mr. R.S. Manhas, Advocate for the land owners.
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RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2110 of 1999, titled as Punjab State and others Vs. Sher Singh.
23.12.2011 (RAJESH BINDAL) hemlata JUDGE