Delhi High Court - Orders
Icici Bank Ltd vs Govt. Of Nct Of Delhi & Anr on 5 November, 2020
Author: Anu Malhotra
Bench: Anu Malhotra
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ Crl.M.C. No.1985/2020
ICICI BANK LTD. ..... Petitioner
Through: Mr.Punit K. Bhalla, Advocate
versus
GOVT. OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr.Kamal Kumar Ghei, APP for State
with SI Ranvir Singh
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 05.11.2020 (Through Video Conferencing) Time is sought on behalf of the petitioner to make submissions. Notice of the petition be issued to the respondent no.2 on taking of steps by the petitioner, returnable for the date 14.12.2020.
Renotify on 14.12.2020.
ANU MALHOTRA, J NOVEMBER 05, 2020/SV Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:06.11.2020 12:07:35 This file is digitally signed by PS to HMJ ANU MALHOTRA.