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Delhi High Court - Orders

Icici Bank Ltd vs Govt. Of Nct Of Delhi & Anr on 5 November, 2020

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~28
                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +    Crl.M.C. No.1985/2020

                          ICICI BANK LTD.                                    ..... Petitioner
                                        Through:           Mr.Punit K. Bhalla, Advocate

                                             versus

                          GOVT. OF NCT OF DELHI & ANR.              ..... Respondents
                                        Through: Mr.Kamal Kumar Ghei, APP for State
                                                  with SI Ranvir Singh

                          CORAM:
                          HON'BLE MS. JUSTICE ANU MALHOTRA
                                       ORDER

% 05.11.2020 (Through Video Conferencing) Time is sought on behalf of the petitioner to make submissions. Notice of the petition be issued to the respondent no.2 on taking of steps by the petitioner, returnable for the date 14.12.2020.

Renotify on 14.12.2020.

ANU MALHOTRA, J NOVEMBER 05, 2020/SV Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:06.11.2020 12:07:35 This file is digitally signed by PS to HMJ ANU MALHOTRA.