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Madhya Pradesh High Court

Surendra Nath Sharda vs Department Of Home Affairs on 31 October, 2015

Matters notified before the Lok Adatal dated 31st of October, 2015

31.10.2015
                          Common Order
                  S.No.         Case No.
                    83     FA - 33/2013
                    85     WP - 679/2007
                    86     WP - 5851/2012
                    87     CRR - 971/2009
                    88     CRR - 363/2011
                    89     CRR - 1052/2011
                    90     CRR - 690/2012
                    91     CRR - 718/2012
                   91.1    CRR - 1063/2012
                    92     CRR - 726/2012
                   92.1    CRR - 727/2012
                   92.2    CRR - 728/2012
                    93     CRR - 847/2012
                    94     CRR - 268/2013
                   94.1    CRR - 817/2013
                   94.2    CRR - 820/2013
                    95     CRR - 1209/2013
                    96     CRR - 89/2014
                    97     CRR - 148/2014
                    98     CRR - 730/2014
                    99     CRR - 796/2014
                   100     CRR - 1323/2014
                   101     CRR - 525/2014
                   102     WP - 6641/2012
                   103     WP - 336/2014
                   104     WP - 2212/2014
                   106     WP - 4627/2011
                   107     WP - 7022/2012
                   108     WP - 7023/2012
 109     WP - 1080/2009
110     WP - 9906/2011
111     WP - 11355/2013

111.1 WP - 8512/2014 112 WP - 13316/2013 114 WP - 1874/2007 115 WP - 4115/2007 116 WP - 328/2008 117 WP - 7806/2012 118 WP - 8631/2012 119 WP - 8663/2012 120 WP - 8953/2012 121 WP - 9152/2012 122 WP - 9835/2012 123 WP - 9856/2012 124 WP - 9915/2012 125 WP - 9997/2012 126 WP - 4048/2014 126.1 WP - 5112/2014 127 WP - 640/2003 128 WP - 5419/2006 129 WP - 1459/2007 130 WP - 6200/2007 131 WP - 5954/2012 132 WP - 8013/2012 133 WP - 9958/2012 137 CRR - 473/2014 139 WP - 307/2009 140 WP - 14228/2010 141 WP - 5309/2012 142 WP - 10548/2012 145 WP - 2611/2015 146 WP - 6541/2015 147 WP - 8206/2012 148 WP - 1182/2014 150 FA - 545/2004 151 FA - 584/2004 152 WP - 7524/2014 159 SA - 236/2004 Parties through their Counsel. All these cases mentioned above are hereby released from this Lok Adalat.





   (Mrs. S. R. Waghmare)                        (Vivek Sharan)
         Member                                      Member

Jyoti