Madhya Pradesh High Court
Surendra Nath Sharda vs Department Of Home Affairs on 31 October, 2015
Matters notified before the Lok Adatal dated 31st of October, 2015
31.10.2015
Common Order
S.No. Case No.
83 FA - 33/2013
85 WP - 679/2007
86 WP - 5851/2012
87 CRR - 971/2009
88 CRR - 363/2011
89 CRR - 1052/2011
90 CRR - 690/2012
91 CRR - 718/2012
91.1 CRR - 1063/2012
92 CRR - 726/2012
92.1 CRR - 727/2012
92.2 CRR - 728/2012
93 CRR - 847/2012
94 CRR - 268/2013
94.1 CRR - 817/2013
94.2 CRR - 820/2013
95 CRR - 1209/2013
96 CRR - 89/2014
97 CRR - 148/2014
98 CRR - 730/2014
99 CRR - 796/2014
100 CRR - 1323/2014
101 CRR - 525/2014
102 WP - 6641/2012
103 WP - 336/2014
104 WP - 2212/2014
106 WP - 4627/2011
107 WP - 7022/2012
108 WP - 7023/2012
109 WP - 1080/2009
110 WP - 9906/2011
111 WP - 11355/2013
111.1 WP - 8512/2014 112 WP - 13316/2013 114 WP - 1874/2007 115 WP - 4115/2007 116 WP - 328/2008 117 WP - 7806/2012 118 WP - 8631/2012 119 WP - 8663/2012 120 WP - 8953/2012 121 WP - 9152/2012 122 WP - 9835/2012 123 WP - 9856/2012 124 WP - 9915/2012 125 WP - 9997/2012 126 WP - 4048/2014 126.1 WP - 5112/2014 127 WP - 640/2003 128 WP - 5419/2006 129 WP - 1459/2007 130 WP - 6200/2007 131 WP - 5954/2012 132 WP - 8013/2012 133 WP - 9958/2012 137 CRR - 473/2014 139 WP - 307/2009 140 WP - 14228/2010 141 WP - 5309/2012 142 WP - 10548/2012 145 WP - 2611/2015 146 WP - 6541/2015 147 WP - 8206/2012 148 WP - 1182/2014 150 FA - 545/2004 151 FA - 584/2004 152 WP - 7524/2014 159 SA - 236/2004 Parties through their Counsel. All these cases mentioned above are hereby released from this Lok Adalat.
(Mrs. S. R. Waghmare) (Vivek Sharan)
Member Member
Jyoti