Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 366] [Entire Act] State of Jharkhand - Subsection Section 366(1) in Bihar Education Code, 1961 (1)Sons or wards of Government servants or employees of local bodies who have been transferred;(Resolution of the Board of Secondary Education, dated the 17th September 1934.)