Calcutta High Court
Alankit Marketing Pvt. Ltd vs Unknown on 25 March, 2021
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
ORDER SHEET
CP 2 of 2021
IA No.CA 1 of 2021
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF:
ALANKIT MARKETING PVT. LTD.
AND
IN THE MATTER OF:
TARAKNATH KABIRAJ
VS.
REGIONAL DIRECTOR, MINISTRY OF CORPORATE AFFAIRS,
GOVERNMENT OF INDIA & ANR.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 25th March, 2021
Appearance
Mr. Abhrajit Mitra, Sr. Advocate, Mr. Shaunak Mitra, Mr.
Y. Kochar, Mr. Balaji Chakraborty, Mr. Bikash Shaw, Advocates for the
petitioner.
Mr. M. S. Tiwari, Ms. Shweta Poddar, Advocates for the
respondents.
The Court : The learned Advocate representing the respondents submits that he has received the brief only today i.e. 25 th March, 2021 and as such has not been able to take necessary instructions in the matter. He prays for an adjournment.
On behalf of the petitioner the prayer for adjournment is, however, not opposed provided the interim order which has been passed on 22 nd March, 2021 be extended.
2
Considering the submissions made on behalf of the petitioner and the respondents, the matter is adjourned till 7 th April, 2021. The respondents, if have not initiated any proceeding till 22 nd March, 2021, shall not do so without the leave of this Court until 8 th April, 2021 or until further orders whichever is earlier.
( ARINDAM MUKHERJEE, J.) pa