Section 4(2) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000
(2)The Inspector shall examine the proposals of the village panchayat with reference to the following: -(a)commercial viability oi the proposed market vis-a-vis the existing nearby panchayat union and the village panchayat market or private market within a radius of 5 kilo metres;(b)accessibility of the proposed market by the public and the traders;(c)health and sanitation aspect specified by the Deputy Director of Public Health and Preventive Medicine.
