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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(3)(ix) in The Orissa Development Authorities Act, 1982

(ix)determine the amount to be deducted from or added to, as the case may be, the contribution leviable from a person in accordance with the provisions of Section 63 ;