Section 9(1)(iv) in The Orissa Consumer Protection Rules, 1987

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State of Odisha - Subsection

Section 9(1)(iv) in The Orissa Consumer Protection Rules, 1987

(iv)Two Presidents of Zilla Parishad, one Mayor of Municipal Corporation, three Chairpersons of Municipalities, three Chairpersons of N.A.Cs. and seven Chairpersons of Panchayat Samitis to be nominated by the Government.

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State of Odisha - Subsection

Section 9(1)(iv) in The Orissa Consumer Protection Rules, 1987