Supreme Court - Daily Orders
Jagrit Adivasi Dalit Sanghatan vs The State Of Madhya Pradesh on 23 August, 2018
Bench: Arun Mishra, Indira Banerjee
ITEM NO.17 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15727/2017
(Arising out of impugned final judgment and order dated 03-03-2017
in RP No. 81/2017 passed by the High Court Of M.p At Indore)
JAGRIT ADIVASI DALIT SANGHATAN Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH & ORS. Respondent(s)
Date : 23-08-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Ms. Anitha Shenoy, AOR
Ms. Srishti Agnihotri, Adv.
Ms. Remya Raj, Adv.
Mr. Ritwik Parikh, Adv.
Ms. Sanjana Srikumar, adv.
For Respondent(s) Mr. Saurabh Mishra, Addl. Adv. Gen.
Mr. Arjun Garg, AOR
Mr. Aakash N., Adv.
Mr. Amit Sharma, Adv.
Mr. G.S. Makker, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the second week of September, 2018.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.08.30 11:22:07 IST Reason: