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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(a) in The Atomic Energy Act, 1962

(a)in respect of contravention of section 8, 14 or 17 or any rules or order made thereunder, by the person authorised to exercise powers of entry and inspection;