Section 54(1)(f) in Mizoram Cooperative Societies Act, 2006

[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

(f)frame policies concerning:

(i)the organisation and provision of service to members;

(ii)prescription of qualifications, experience, method of recruitment, service conditions and other staff related matters;

(iii)the mode of custody, mobilisation, utilization and investment of funds; (iv) method and manner of keeping books on accounts;

(v)monitoring and creation, prescription and maintenance of management information systems including statutory returns to be filed;

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