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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Bihar - Subsection

Section 95(5) in The Bihar Motor Vehicles Rules, 1992

(5)Every meter in use shall be submitted for test at the testing institute, not more than 30 days before the date on which the motor cab is to be produced for the renewal of certificate of fitness, and the report of such test shall be produced at the time of renewal of certificate of fitness.