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[Cites 0, Cited by 0] [Section 49B] [Entire Act]

State of Tamilnadu - Subsection

Section 49B(3) in Tamil Nadu Pension Rules, 1978

(3)Every member of the family of the deceased Government servant, who opts to continue to be governed by the old rules, shall be paid a family pension determined by taking together the family pension and dearness allowance thereon paid to him immediately before the 1st April 1979.