Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(c) in The U.P. Warehouse Act, 1958 (c)[ "goods" means agricultural produce as defined in clause (a) of Section 2 of the Warehousing Corporations Act, 1962 and such other articles as may be prescribed;] [Substituted by U.P. Act XII of 1964, Section 3 (1).]
