Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] Bombay Presidency - Section Section 3 in Bombay Land Requisition Act, 1948 3. [Duration.] Deleted by Gujarat 6 of 1980, section 2.
