Supreme Court - Daily Orders
Alipurduar B Ed Training College vs Soma Bandopadhyay on 10 April, 2024
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.41 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 8369/2024
(Arising out of impugned final judgment and order dated 03-04-2024
in CPAN No. 74/2023 in MAT No. 60/2022 passed by the High Court of
Calcutta Circuit Bench at Jalpaiguri)
ALIPURDUAR B.ED. TRAINING COLLEGE Petitioner(s)
VERSUS
SOMA BANDOPADHYAY & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.85393/2024-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No. 86384/2024 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 10-04-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s)
Mr. Gopal Sankaranarayanan, Sr. Adv.
Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Mr. Ajay Singhal, Adv.
Mr. Ayush Kashyap, Adv.
Mr. Madhav Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to issue notice in the present special leave petition, as it is stated that the contempt petition(s) is listed before the High Court on 17.05.2024. The special leave petition is accordingly dismissed.
We clarify that we have not made any comments on the merits of the contempt petition(s) pending before the High Court.
Pending applications, if any, shall stand disposed of.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2024.04.15 18:48:08 IST Reason: (DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS ASSISTANT REGISTRAR