Chattisgarh High Court
Santosh Kumar Sahu vs State Of Chhattisgarh on 16 January, 2017
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Petition (S) No. 191 of 2017
1. Santosh Kumar Sahu S/o Shri Nandlal Sahu, Aged About 40 Years
Occupation, Class 4 Karmi Govt. Anushuchit Jati Balak Aashram
Nagarideeh R/o Village Nagarideeh District Janjgir Champa
(Chhattisgarh)
2. Tuleshwar Singh Sidar S/o Shri R. Sidar Aged About 37 Years
Occupation, Class 4 Karmi Govt. Anushuchit Janjati Balak Aashram
Masniya R/o Village Masniya District Janjgir Champa (Chhattisgarh)
3. Smt. Sushila Vishwakarma W/o Chandramani Vishwakarma Aged
About 36 Years Occupation, Class 4 Karmi Govt. Anushuchit Jati
Girls Hostel Birra R/o Village Birra District Janjgir Champa
(Chhattisgarh)
4. Santosh Singh Jagat S/o Shri Shivdayal Aged About 44 Years
Occupation, Class 4 Karmi Govt. Anushuchit Jati Balak Aashram
Kutrabod R/o Village Kutrabod District Janjgir Champa
(Chhattisgarh)
5. Santosh Kumar Miri S/o Late Shri Aasharam Miri Aged About 38
Years Occupation, Class 4 Karmi Govt. Pri- Matric Anushuchit Jati
Hostel Kaapan R/o Village Kaapan District Janjgir Champa
(Chhattisgarh)
6. Smt. Gulapa Bai Lahre W/o Shri Madhushankar Aged About 35
Years Occupation, Class 4 Karmi Govt. Pri Matric Anushuchit Jati
Girls Hostel Akaltara R/o Village Akaltara District Janjgir Champa
(Chhattisgarh)
7. Smt. Nageshwari Bai W/o Shri Pappuram Narange Aged About 33
Years Occupation, Class 4 Karmi Govt. Pri- Matric Anushuchit Jati
Girls Hostel Kutrabod R/o Village Kutrabod, District Janjgir Champa
(Chhattisgarh)
8. Smt. Lakshmin Bai W/o Late Shri Chitrasen Aged About 45 Years
Occupation, Class 4 Karmi Govt. Pri- Matric Anushuchit Jati Girls
Hostel Podidalha R/o Village Podidalha District Janjgir Champa
(Chhattisgarh)
---- Petitioners
Versus
1. State Of Chhattisgarh Through Secretary, Aadim Jati Tatha Anusuchit
Jati Vikash Vibhag, Mantralay Naya Raipur (Chhattisgarh)
2. Commissioner, Aadim Jati Tatha Anusuchit Jati Vikas Raipur, District
2
Raipur (Chhattisgarh).
3. Assistant Commissioner, Aadiwashi Vikash Janjgir Champa District
Janjgir Champa (Chhattisgarh)
4. Collector, Janjgir Champa District Janjgir Champa, Chhattisgarh.
---- Respondents
For Petitioners Mr. R.K. Patel, Advocate For State Mr. Avinash Singh, Panel Lawyer SB: Hon'ble Shri Justice P.Sam Koshy Order On Board 16.01.2017
1. Learned Counsel for the Petitioners submits that the Petitioners herein are working as Class IV employees under the Respondent and discharging their duties as labour/peon/waterman/watchman/cook at different schools, hostels and Ashrams run by the State Government. The Petitioners are claiming for grant of pay scale as per the State Government's circular dated 04.11.2016.
2. Learned Counsel for the Petitioners submits that the similar Writ Petition has been disposed off by this Court on 02.12.2016 in Writ Petition (S) No. 6581 of 2016 and prays that the present Writ Petition may also be disposed off in similar terms.
3. Learned State Counsel does not oppose the same and fairly accepts that the position of the present Petitioners are similar in nature.
4. Accordingly, the present Petition also stands disposed off in similar terms directing the Petitioners to prefer a representation / additional representation to Respondent No. 4, the Collector, Janjgir-Champa. 3
On the representation being received the Respondent No.4 in turn shall dispose off the same in view of the circular dated 04.11.2016 issued by the State Government in this regard.
5. It is made clear that this Court has not expressed any opinion on the merits of the case so far as the entitlement of the Petitioners are concerned.
6. With the aforesaid observations the present Writ Petition stands finally disposed off.
Sd/-
(P. Sam Koshy) JUDGE kishore