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State of Andhra Pradesh - Section

Section 82 in Reductions and Remissions (Andhra Pradesh)

82.

Agreements executed by agents appointed by the Collector of Visakhapatnam, for the procurement of paddy and millets agreeing to abide by such conditions as may be prescribed by competent authority from time to time (G.O.Ms.No. 2462. Rev., dated 14th December, 1944 and G.O.Ms. No. 1509, dated 28th July, 1959).