Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Jammu-Kashmir - Subsection Section 82(a) in The Jammu and Kashmir Representation of the People Act, 1957 (a)to preclude the completion of the election in any Assembly Constituency or Constituencies for which time has been extended under the provisions of section 155; or
