Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 310] [Entire Act] State of Madhya Pradesh - Subsection Section 310(b) in Criminal Courts - Rules and Orders (b)the prosecuting inspector or sub-inspector of police in appeals to the District Magistrate's Court or to Courts of Magistrates subordinate to the District Magistrate.
