Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(87) in Jharkhand Municipal Act, 2011 (87)"Scheduled Caste" means such castes, races or tribes or parts of or groups within such castes, races or tribes as are notified to be Scheduled Castes under Article 341 of the Constitution of India;
