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[Cites 0, Cited by 15] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(l) in The National Council For Teacher Education Act, 1993

(l)"teacher education" means programmes of education, research or training of persons for equipping them to teach at pre-primary, primary, secondary and senior secondary stages in schools, and includes non-formal education, part-time education, adult education and correspondence education;