Rajasthan High Court - Jaipur
Smt Sunita Devi vs Smt Shanti Devi And Others on 1 February, 2022
Author: Prakash Gupta
Bench: Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 53/2016
Smt Sunita Devi
----Appellant
Versus
Smt Shanti Devi And Others
----Respondent
For Appellant(s) : Mr. Vijay Choudhary, Advocate (through VC) HON'BLE MR. JUSTICE PRAKASH GUPTA Order 01/02/2022 Four weeks' time is granted to the learned counsel for the appellant for filing fresh PF and notice, failing which the appeal shall stand dismissed automatically without further reference to the Court.
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