Bombay High Court
Mr. Ganesh Ramchandra Kadam vs Dr. Chandrakant Ramchandra Kadam And ... on 25 September, 2018
42 ao 653 of 2016.odt
vks
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO.653 OF 2016
WITH
CIVIL APPLICATION NO.945 OF 2016
IN
APPEAL FROM ORDER NO.653 OF 2016
Ganesh Ramchandra Kadam ... Appellant.
V/s.
Dr. Chandrakant Kadam and ors ... Respondents
Mr. Harish R. Pawar, for the appellant.
Mr. Abhijeet B. Desai i/by Prqashant P. Kulkarni, for
respondent No.2.
Mr. Ajay Panicker i/by Ajay Law Associates, for
respondent No.4.
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 25 th SEPTEMBER, 2018. P.C. : 1] Learned counsel for both the parties submit that the talks
of settlement are in progress. A draft proposal is forwarded and hence they seek time to arrive at amicable settlement.
2] Accordingly, stand over to 10.10.2018.
[DR.SHALINI PHANSALKAR-JOSHI, J.] 1/1 ::: Uploaded on - 27/09/2018 ::: Downloaded on - 28/09/2018 01:31:29 :::