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[Cites 0, Cited by 0] [Section 226(1)] [Section 226] [Entire Act]

State of Tamilnadu - Subsection

Section 226(1)(i) in The Coimbatore City Municipal Corporation Act, 1981

(i)provide or appoint in proper and convenient situations, depots or places for the temporary deposit of rubbish and filth and for the final disposal of rubbish, filth and carcasses of animals;